Citation : 2025 Latest Caselaw 6221 Jhar
Judgement Date : 26 September, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Contempt Case (Civil) No. 1204 of 2025
M/s Binsys Technologies Private Limited ... ... Petitioner
Versus
The State of Jharkhand and others ... ... ... Opposite Parties
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CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE RAJESH SHANKAR
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For the Petitioner: Mr. Ajit Kumar, Sr. Advocate Mr. Vikalp Gupta, Advocate For the Opp. Parties: Mr. Piyush Chitresh, A.C. to A.G. Mr. Sanjoy Piprawall, Advocate Mr. Prince Kumar, Advocate
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02/Dated: 26.09.2025
Since the Opposite Party-JSSC has assailed the judgment of which
the contempt has been complained of before the Hon'ble Apex Court, we
deem it appropriate to defer the consideration of this case by eight weeks.
List on 28th November, 2025.
(Tarlok Singh Chauhan, C.J.)
(Rajesh Shankar, J.)
26.09.2025 APK/VK.
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