Krishna Nandan Singh vs The State Of Jharkhand & Ors
2025 Latest Caselaw 5599 Jhar

Jharkhand High Court

Krishna Nandan Singh vs The State Of Jharkhand & Ors on 9 September, 2025

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad

                                                                            2024:JHHC:35379-DB



      IN THE HIGH COURT OF JHARKHAND AT RANCHI
                 L.P.A. No.473 of 2017
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Krishna Nandan Singh .... .... Appellant Versus The State of Jharkhand & Ors. ..... .... Respondents

CORAM : HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE ARUN KUMAR RAI

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For the Appellant : Mr. Samavesh Bhanj Deo, Advocate For the State : Mr. Prabhat Kumar, S.C.-II Mr. Karan Shahdeo, AC to SC-II

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13/Dated: 09.09.2025

1. Mr. Prabhat Kumar, learned S.C.-II appearing for the respondent-

State has sought for adjournment for today so as to go through

the judgment rendered by the Hon'ble Apex Court in the case of

Amresh Kumar Singh & Ors. Vrs. State of Bihar and Ors.,

reported in, 2023 SCC OnLine SC 496, which has heavily been

relied upon by the learned counsel for the appellant.

2. Considering the same, let this matter be listed on 15th

September, 2025.

(Sujit Narayan Prasad, J.)

(Arun Kumar Rai, J.)

Rohit/-