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Ram Prasad Patwa & Anr vs Dhurpat Ram & Ors
2025 Latest Caselaw 93 Jhar

Citation : 2025 Latest Caselaw 93 Jhar
Judgement Date : 2 May, 2025

Jharkhand High Court

Ram Prasad Patwa & Anr vs Dhurpat Ram & Ors on 2 May, 2025

     IN THE HIGH COURT OF                    JHARKHAND AT RANCHI

                      Second Appeal No. 53 of 2008
                               ---------

Ram Prasad Patwa & Anr. ... ... Appellants Versus Dhurpat Ram & Ors. .... Respondents

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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellants : Mr. Jay Shankar Pandey, Advocate For the Respondents : Mr. Manoj Kr. Choubey, Advocate

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nd 14/Dated: 2 May, 2025

1. Both learned counsel for the parties are directed to submit written short notes of arguments in this case along with relevant judgment(s), if any, which they intend to rely on.

2. Let the matter be posted on 24.07.2025.

(Pradeep Kumar Srivastava, J.) Pappu/-

 
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