Jawahar Lal Prasad vs Ram Kumar Singh
2025 Latest Caselaw 36 Jhar

Citation : 2025 Latest Caselaw 36 Jhar
Judgement Date : 1 May, 2025

Jharkhand High Court

Jawahar Lal Prasad vs Ram Kumar Singh on 1 May, 2025

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              S.A. No.193 of 2013

         Jawahar Lal Prasad                         ....     Appellant
                                      Versus
         Ram Kumar Singh                            ....     Respondent

Coram: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

For the Appellant : Md. Zaid Ahmed, Adv. For the Respondent : Mr. Rohitashya Roy, Adv.

Order No.17/Dated- 01st May, 2025 Learned counsel for the appellant as well as learned

counsel for the respondent is directed to prepare short notes of

arguments in the present case along with relevant judgments, if

any, which they intend to rely on.

Let the matter be listed on 17.07.2025.

(Pradeep Kumar Srivastava, J.)

Amar/-

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