Agnu Oraon & Others vs Lete Oraon & Others
2025 Latest Caselaw 33 Jhar

Citation : 2025 Latest Caselaw 33 Jhar
Judgement Date : 1 May, 2025

Jharkhand High Court

Agnu Oraon & Others vs Lete Oraon & Others on 1 May, 2025

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                               S.A. No.83 of 2013

         Agnu Oraon & Others                         ....    Appellants
                                      Versus
         Lete Oraon & Others                        ....    Respondents

Coram: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

For the Appellants : Mr. Kundan Kr. Ambastha, Adv. For the Respondents : Mr. Bhaiya V. Kumar, Adv.

Order No.13/Dated- 01st May, 2025 Learned counsel for the appellants as well as learned

counsel for the respondents is directed to prepare short notes of

arguments in the present case along with relevant judgments,

which they intend to rely on.

Let the matter be listed on 16.07.2025.

(Pradeep Kumar Srivastava, J.)

Amar/-

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