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Mahavir Dubey & Ors vs Ram Gaya Mahto & Ors
2025 Latest Caselaw 250 Jhar

Citation : 2025 Latest Caselaw 250 Jhar
Judgement Date : 7 May, 2025

Jharkhand High Court

Mahavir Dubey & Ors vs Ram Gaya Mahto & Ors on 7 May, 2025

          IN THE HIGH COURT OF JHARKHAND AT RANCHI
                    Second Appeal No. 82 of 2002
                                 --------

Mahavir Dubey & Ors. ... ... Appellants Versus Ram Gaya Mahto & Ors. ... ... Respondents

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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellants : Mr. Amar Kr. Sinha, Advocate For the Respondents : Mr. Manjul Prasad, Sr. Advocate

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th Order No. 34/ Dated: 07 May, 2025

1. Both learned counsel for the parties are directed to submit written notes of arguments in this case along with relevant judgment(s), if any, which they intend to rely on.

2. Let the matter be listed after summer vacation.

(Pradeep Kumar Srivastava, J.) Arpit

 
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