Devendra Kumar Tiwari @ Dewendra Tiwari vs The Union Of India And Others
2025 Latest Caselaw 212 Jhar

Jharkhand High Court

Devendra Kumar Tiwari @ Dewendra Tiwari vs The Union Of India And Others on 6 May, 2025

Author: Rajesh Shankar

Bench: Rajesh Shankar

             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         W.P.(S) No. 7495 of 2023
             Devendra Kumar Tiwari @ Dewendra Tiwari          ... ...Petitioner
                                     Versus
             The Union of India and others       ...      ...     ... Respondents
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CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE RAJESH SHANKAR

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For the Petitioner: Mr. M.M. Sharma, Advocate Mr. Saibal Mitra, Advocate Mr. S.B. Gupta, Advocate For the Respondents: Mr. Anil Kumar, ASGI

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04/Dated: 06.05.2025

Heard both sides.

Judgment is reserved.

(M.S. Ramachandra Rao, C.J.)

(Rajesh Shankar, J.) Sharda/MM/ Cp.01