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Smt. Kamla Modiyain & Another vs Parikchit Modi & Others
2025 Latest Caselaw 157 Jhar

Citation : 2025 Latest Caselaw 157 Jhar
Judgement Date : 5 May, 2025

Jharkhand High Court

Smt. Kamla Modiyain & Another vs Parikchit Modi & Others on 5 May, 2025

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                               S.A. No. 126 of 2003
         Smt. Kamla Modiyain & Another                    ...   Appellants
                                        Versus
         Parikchit Modi & Others                         ...    Respondents

Coram: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

For the Appellants : Mr. Sanjay Kumar, Adv. For the Respondents : Mr. Arvind Kr. Choudhary, Adv.

Order No.14/Dated- 05th May, 2025

1. Both learned counsel for the parties are directed to submit

written notes of arguments in this case along with relevant

judgment(s), if any, which they intend to rely on.

2. Let the matter be listed after summer vacation.

(Pradeep Kumar Srivastava, J.)

Amar/-

 
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