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M/S. Swastik Gas Distributors vs Union Of India And Ors
2025 Latest Caselaw 3241 Jhar

Citation : 2025 Latest Caselaw 3241 Jhar
Judgement Date : 11 March, 2025

Jharkhand High Court

M/S. Swastik Gas Distributors vs Union Of India And Ors on 11 March, 2025

Author: Anubha Rawat Choudhary
Bench: Anubha Rawat Choudhary
                IN THE HIGH COURT OF JHARKHAND AT RANCHI

                               W.P.(C) No. 5781 of 2016

                M/s. Swastik Gas Distributors                ...      ...     Petitioners
                                        Versus
                Union of India and Ors.                ...        ...       Respondents

                                        With
                               W.P.(C) No. 3952 of 2011
                                        With
                               W.P.(C) No. 6663 of 2011
                                        With
                               W.P.(C) No. 1295 of 2014

                                   ---

CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

---

For the Petitioner(s) : Mr. Rupesh Singh, Advocate (joined online) For the Respondents : Mr. Rahul Lamba, Advocate

---

08/11.03.2025 These matters were finally argued and judgment was reserved.

2. The case was argued from the case records of W.P.(C) No. 5781 of 2016. However, while going through the records of this case, there were certain queries in connection with the other records.

3. In such circumstances, the learned counsel for the parties have been requested to satisfy this Court on certain queries and accordingly, the matter is directed to be posted on 21st March 2025 under the heading "For Final Disposal" to be taken up as the first case at 02.15 p.m.

(Anubha Rawat Choudhary, J.) Pankaj

 
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