Sandhya Rani Dey vs Amit Kumar Dutta
2025 Latest Caselaw 4368 Jhar

Jharkhand High Court

Sandhya Rani Dey vs Amit Kumar Dutta on 30 June, 2025

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad, Rajesh Kumar

 IN THE HIGH COURT OF JHARKHAND AT RANCHI
                           F.A. No.18 of 2023
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Sandhya Rani Dey ..... Appellant

Versus

Amit Kumar Dutta ..... Respondent

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CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE RAJESH KUMAR

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For the Appellant : Mr. Gautam Kumar, Advocate For the Respondent : Mr. Mahesh Tewari, Advocate

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09/Dated: 30th June, 2025

1. Learned counsels for the parties have sought for two weeks' time to file their respective affidavits, in terms of the judgment, passed by the Hon'ble Apex Court in the case of Rajneesh Vs. Neha & Anr., reported in (2021) 2 SCC 324, showing the details of the income and the properties, both movable and immovable.

2. Accordingly, with the consent of the parties, list this case on 14.07.2025.

(Sujit Narayan Prasad, J.)

(Rajesh Kumar, J.) Ravi-Chandan/-