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Rajendra Singh vs Shibnandan Deo And Others
2025 Latest Caselaw 4312 Jhar

Citation : 2025 Latest Caselaw 4312 Jhar
Judgement Date : 26 June, 2025

Jharkhand High Court

Rajendra Singh vs Shibnandan Deo And Others on 26 June, 2025

Author: Sanjay Kumar Dwivedi
Bench: Sanjay Kumar Dwivedi
                      IN THE HIGH COURT OF JHARKHAND AT RANCHI
                             Second Appeal No. 48 of 2025

                  Rajendra Singh
                                                              ......... Appellant
                              - VERSUS-

                Shibnandan Deo and others                       .......   Respondents

CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

For the Appellant : Mr. Onkar Nath Tiwary, Advocate

06/Dated: 26/06/2025 It has been pointed out that arising out of same judgment and

decree another second appeal being Second Appeal No. 77 of 2025 has

been filed.

2. In that view of the matter, let this second appeal be placed

with Second Appeal No. 77 of 2025.

( Sanjay Kumar Dwivedi, J.)

Satyarthi/-

 
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