Herman Topno And Ors vs Markas Topno And Ors
2025 Latest Caselaw 4197 Jhar

Jharkhand High Court

Herman Topno And Ors vs Markas Topno And Ors on 23 June, 2025

Author: Anubha Rawat Choudhary

Bench: Anubha Rawat Choudhary

                   IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                     F.A. No. 154 of 2024

                       Herman Topno and Ors.                   ...      ...     Appellants
                                          Versus
                       Markas Topno and Ors.             ...        ...       Respondents
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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Appellants : Mr. Manoj Kr. Choubey, Advocate For the Respondents : Mr. Pratik Sen, Advocate For the State : Mr. Sachin Kumar, AC to SC I

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13/23.06.2025 The learned counsels for the parties are present. They have filed their respective written statements.

2. The learned counsels for the respondents have in particular referred to internal page no.24 and 25 of the impugned judgment to submit that both the parties have sold the property from the joint family property.

3. Post this case on 30.06.2025 to be taken up at 10.30 a.m.

(Anubha Rawat Choudhary, J.) Saurav/