Citation : 2025 Latest Caselaw 4064 Jhar
Judgement Date : 18 June, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
S.A. No. 42 of 2023
1. Peelu @ Zubaida Khatoon, wife of Abdul Kalim
2. Vikky, S/o Abdul Kalim,
3. Sonu, son of Abdul Kalim
... ... Defendants/Respondents/Appellants
Versus
Md. Illiyas Ansari, son of Late Md. Shamshuddin
... ... Plaintiff/Appellant/Respondent
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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY
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16/18.06.2025 This case has been listed at the instance of the Office. This case has been dismissed vide judgment dated 22nd April 2025.
2. The office note reveals that on perusal of the case records, the case number has been mentioned in the trial court's judgment as Title Suit No. 76 of 2001 and also Title Suit No. 76 of 2013. Further, case number in the trial court's decree has been mentioned as Title Suit No. 76 of 2013.
3. Office is directed to send back the trial court's judgment for necessary correction by the learned court concerned.
4. Let this matter be posted immediately on receipt of the corrected copy of the trial court's judgment.
(Anubha Rawat Choudhary, J.) Pankaj
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