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Nemiya & Anr vs Mostt. Anita Devi & Ors
2025 Latest Caselaw 897 Jhar

Citation : 2025 Latest Caselaw 897 Jhar
Judgement Date : 17 July, 2025

Jharkhand High Court

Nemiya & Anr vs Mostt. Anita Devi & Ors on 17 July, 2025

        IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                S.A. No.189 of 2004

        Nemiya & Anr.                                   ...      Appellants
                                         Versus
        Mostt. Anita Devi & Ors.                        ...      Respondents

Coram:HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

For the Appellants : Mr. K.K. Ambastha, Adv. For the Respondents : Mr. Atanu Banerjee, Adv. (1, 2, 3, 4 & 5) Mr. Suman Kr. Ghosh, Adv.

Order No.24/Dated- 17th July, 2025

1. Office is directed to produce the neatly typed copy of the trial court judgment.

2. In the meantime, learned counsel for the appellants is permitted to make necessary corrections in compliance of the order dated 18.03.2025 with red ink in the course of the day.

3. Let the matter be listed on 11.08.2025.

(Pradeep Kumar Srivastava, J.) Amar/ Uploaded

 
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