Bablu Kumar Jha vs Pinky Kumari @ Pinky Jha
2025 Latest Caselaw 894 Jhar

Jharkhand High Court

Bablu Kumar Jha vs Pinky Kumari @ Pinky Jha on 17 July, 2025

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad, Rajesh Kumar

      IN THE HIGH COURT OF JHARKHAND AT RANCHI
                  F.A. No. 127 of 2023
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Bablu Kumar Jha ... ... Appellant(s) Versus Pinky Kumari @ Pinky Jha ... ... Respondent

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CORAM : HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE RAJESH KUMAR

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For the Appellant : Mr. P. S. Dayal, Advocate For the Respondent : None

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Order No.11/Dated:17th July, 2025

1. Arguments have been completed in the instant First Appeal.

2. Hence, judgment is reserved.

(Sujit Narayan Prasad, J.)

(Rajesh Kumar, J.) KNR