Sikandar Mahtha vs The State Of Jharkhand & Others
2025 Latest Caselaw 892 Jhar

Jharkhand High Court

Sikandar Mahtha vs The State Of Jharkhand & Others on 17 July, 2025

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad, Rajesh Kumar

             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                        W.P.(Cr.) No.933 of 2024
                                    -----

Sikandar Mahtha ... ... Petitioner Versus The State of Jharkhand & Others ... ... Respondents With W.P.(Cr.) No.1001 of 2024 (DB)

-----

Banti Mahtha @ Sonu Mahtha ... ... Petitioner Versus The State of Jharkhand & Others ... ... Respondents

-------

CORAM : HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE RAJESH KUMAR

-------

For the Petitioner : Mr. Sudhanshu Kr. Deo, Advocate : Mr. Rajesh Kumar, Advocate For the Respondent : Mr. Ashwini Bhushan, A.C. to Sr. SC-II [in WP(Cr) No.933/2024] : Mr. Deepankar, A.C. to G.P.-III [in WP(Cr) No.1001/2024]

------

Order No. 10/Dated 17 th July, 2025

1. Heard learned counsel for the parties who have

argued the case at length.

2. Hearing concluded.

3. . Judgment reserved.

(Sujit Narayan Prasad, J.)

(Rajesh Kumar, J.) Birendra/