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Laxmi Biswas W/0 Late Ambuj Kumar Biswas vs Sabir Hussain
2025 Latest Caselaw 669 Jhar

Citation : 2025 Latest Caselaw 669 Jhar
Judgement Date : 9 July, 2025

Jharkhand High Court

Laxmi Biswas W/0 Late Ambuj Kumar Biswas vs Sabir Hussain on 9 July, 2025

Author: Anubha Rawat Choudhary
Bench: Anubha Rawat Choudhary
                                                              2025: JHHC: 18548

           IN THE HIGH COURT OF JHARKHAND AT RANCHI

                            F.A. No. 181 of 2023

     1. Laxmi Biswas W/0 Late Ambuj Kumar Biswas, aged about 70 years
     2. Robin Biswas, S/o Late Ambuj Kumar Biswas, aged about 35 years
        All residents of village-Naisarai, PO+PS+District - Ramgarh
                                                ...     ... Plaintiff/Appellants
                                   Versus
     Sabir Hussain, S/o Mahammad Usman Ansari, resident of village Ratway,
     P.O. Karma, P.S. Ramgarh, District Ramgarh
                                          ...     ... Defendant/Respondent
                                   ---

CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

---

     For the Appellants                   : None
     For the Respondent                   : Mr. Razaullah Ansari, Advocate
                                   ---
    th
19/9 July 2025

1. This appeal has been filed challenging the judgment dated 01.05.2023 (decree signed on 12.05.2023) passed by the learned Civil Judge (Senior Division)-VI, Ramgarh in Original Suit No. 38 of 2013, whereby the suit has been dismissed.

2. On 2nd July, 2025, nobody had appeared on behalf of the parties and in order to give one more chance by way of last indulgence, the matter was directed to be posted today i.e. 09.07.2025.

3. Today, neither the learned counsel for the appellants is appearing nor any advance notice for adjournment has been circulated.

4. Accordingly, this appeal is dismissed for non-prosecution.

5. Pending interlocutory application, if any, is closed.

6. Let a copy of this order be communicated to the court concerned through 'e-mail/FAX'.

(Anubha Rawat Choudhary, J.) Mukul/-

 
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