Sunita Singh vs Sri Surendra Prasad Singh
2025 Latest Caselaw 636 Jhar

Jharkhand High Court

Sunita Singh vs Sri Surendra Prasad Singh on 8 July, 2025

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad, Rajesh Kumar

          IN THE HIGH COURT OF JHARKHAND AT RANCHI
                       FA No. 41 of 2020
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Sunita Singh ... Appellant Versus Sri Surendra Prasad Singh ... Respondent

CORAM : HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE RAJESH KUMAR

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For the Appellant : Mr. Jitesh Kumar, Advocate For the Respondent : Mr. Vishal Kr. Trivedi, Advocate

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16/Dated: 8th July, 2025

I.A. No. 4996 of 2025:

1. Learned counsel for the appellant, after some argument, has

submitted that he is not willing to press the interlocutory

application.

2. Accordingly, the instant interlocutory application being I.A. No.

4996 of 2025 stands dismissed as not pressed.

F.A. No. 41 of 2020:

1. Hearing concluded.

2. Judgment reserved.

(Sujit Narayan Prasad, J.)

(Rajesh Kumar, J.)

Samarth