Citation : 2025 Latest Caselaw 609 Jhar
Judgement Date : 7 July, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
F.A. No.70 of 2023
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Shivesh Kumar Jha .... .... Appellant(s) Versus Meenu Jha @ Golden .... .... Respondent(s) With F.A. No.135 of 2023
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Shivesh Kumar Jha @ Shivesh Kr. Jha .... .... Appellant(s) Versus Minu Jha @ Golden .... .... Respondent(s)
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CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE RAJESH KUMAR
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For the Appellant(s) : Mrs. Neeharika Mazumdar, Adv. For the Respondent(s) : Mr. P.K. Mukhopadhyay, Adv.
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th 13/Dated: 07 July, 2025
1. Heard Mrs. Neeharika Mazumdar, learned counsel for the appellant and Mr. P.K. Mukhopadhyay, learned counsel for the respondent.
2. Hearing concluded.
3. Judgment is reserved.
(Sujit Narayan Prasad, J.)
(Rajesh Kumar, J.) Amar-Shahid/-
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