Taiyab Mian vs The State Of Bihar (Now Jharkhand)
2025 Latest Caselaw 1017 Jhar

Jharkhand High Court

Taiyab Mian vs The State Of Bihar (Now Jharkhand) on 21 July, 2025

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad

             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                  Criminal Appeal (D.B.) No.13 of 1997(R)
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Taiyab Mian ... ... Appellant Versus The State of Bihar (Now Jharkhand)... ... Respondent

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CORAM:HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellant : Mr. Tarun Kumar No.1, Advocate For the Respondent : Mr. Vineet Kr. Vashistha, Spl. P.P.

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Order No. 42/Dated 21 July, 2025 st

Heard learned counsel for the appellant and learned

counsel for the State.

Hearing concluded.

Judgment reserved.

(Sujit Narayan Prasad, J.)

(Pradeep Kumar Srivastava, J.) Birendra/