Akhilesh Singh vs The State Of Jharkhand
2025 Latest Caselaw 1739 Jhar

Citation : 2025 Latest Caselaw 1739 Jhar
Judgement Date : 15 January, 2025

Jharkhand High Court

Akhilesh Singh vs The State Of Jharkhand on 15 January, 2025

IN THE HIGH COURT OF JHARKHAND AT RANCHI
         Cr. Appeal (SJ) No. 881 of 2006

Akhilesh Singh                                      ..... Appellant
                           Versus
The State of Jharkhand                              ..... Respondent
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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellant : Mr. Jitendra S. Singh, Advocate. For the Resp.-State : Mr. V.K. Vashistha, Spl.P.P.

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th Order No. 13/Dated: 15 January, 2025

Heard Mr. Jitendra S. Singh, learned counsel for the appellant

as well as Mr. V.K. Vashistha, Spl.P.P. appearing for the State.

Argument concluded.

Judgment Reserved.

(Pradeep Kumar Srivastava, J.) Sunil/

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