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Shanker Mandal vs The State Of Jharkhand
2025 Latest Caselaw 1392 Jhar

Citation : 2025 Latest Caselaw 1392 Jhar
Judgement Date : 6 January, 2025

Jharkhand High Court

Shanker Mandal vs The State Of Jharkhand on 6 January, 2025

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                        Cr.Appeal (S.J.) No.1087 of 2006

         Shanker Mandal                                ...         Appellant
                                         Versus
         The State of Jharkhand                        ...     Respondent

Coram: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

For the Appellant : Mr. Pankaj Kumar Ravi, Adv For the State : Mr. S.K. Srivastava, A.P.P.

Order No.15/Dated- 06.01.2025

1. Heard the parties.

2. Arguments concluded.

3. Judgment reserved.

(Pradeep Kumar Srivastava, J.) Amar/-

 
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