Prashant Pradhan @ Prashant Kumar ... vs The State Of Jharkhand
2025 Latest Caselaw 2897 Jhar

Citation : 2025 Latest Caselaw 2897 Jhar
Judgement Date : 25 February, 2025

Jharkhand High Court

Prashant Pradhan @ Prashant Kumar ... vs The State Of Jharkhand on 25 February, 2025

Author: Sanjay Prasad

Bench: Sanjay Prasad

  IN THE HIGH COURT OF JHARKHAND AT RANCHI
               Cr. Rev. No. 557 of 2023

   Prashant Pradhan @ Prashant Kumar Pradhan aged about 45
   years, S/o Pradeep Kumar Pradhan, R/Shivpuri PO Hazaribagh &
   PS Lohsigna, Dist Hazaribagh             ...... Petitioner
                              Versus
   1. The State of Jharkhand
   2. Sri Bajrang Mathto               ...... Opposite Parties
                          -----

CORAM: HON'BLE MR. JUSTICE SANJAY PRASAD

-----

For the Petitioner : Mr. Rajendra Krishna, Advocate For the State : Mr. Nawin Kumar Singh, A.P.P. .....

Order No. 08/ Dated:25.02.2025 Heard both the sides. Judgment is reserved.

(Sanjay Prasad, J.)

Bibha/

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