Niraj Kumar @ Niraj Srivastava @ Neeraj ... vs The State Of Jharkhand
2025 Latest Caselaw 2894 Jhar

Jharkhand High Court

Niraj Kumar @ Niraj Srivastava @ Neeraj ... vs The State Of Jharkhand on 25 February, 2025

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad

          IN THE HIGH COURT OF JHARKHAND AT RANCHI

                       Cr. Appeal (D.B.) No. 807 of 2024
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Niraj Kumar @ Niraj Srivastava @ Neeraj Srivastava.

... ... Appellant Versus The State of Jharkhand .... Respondent

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CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellant : Mr. P.P. N. Roy, Sr. Adv.

Mr. Naveen Kr. Jaiswal, Adv. Mrs. Pragati Prasad, Adv. For the Respondent : Mrs. Vandana Bharti, A.P.P.

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th 12/Dated: 25 February, 2025

1. Heard learned counsels for the parties.

2. Hearing concluded.

3. Judgment reserved.

(Sujit Narayan Prasad, J.)

(Pradeep Kumar Srivastava, J.) Pappu-Amar/-