Citation : 2025 Latest Caselaw 2485 Jhar
Judgement Date : 7 February, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
B.A No. 7501 of 2024
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Sanjit Kumar @ Sanjeet Kumar ........Petitioner Versus Union of India, through Directorate of Enforcement ......Opposite Party
CORAM:HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD
For the Petitioner : Mr. R.S Majumdar, Sr. Advocate For the O.Ps : Mr. Amit Kumar Das, Advocate
Order No.4/Dated: 7th February, 2025
Heard Mr. R.S Majumdar, the learned senior counsel appearing for the petitioner and Mr. Amit Kumar Das, the learned counsel appearing for the opposite party-Directorate of Enforcement at length.
2. Hearing concluded.
3. Judgment is reserved.
(Sujit Narayan Prasad, J.) Sudhir
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