Saturday, 09, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Mangal Mian vs The State Of Jharkhand
2025 Latest Caselaw 2383 Jhar

Citation : 2025 Latest Caselaw 2383 Jhar
Judgement Date : 4 February, 2025

Jharkhand High Court

Mangal Mian vs The State Of Jharkhand on 4 February, 2025

     IN THE HIGH COURT OF JHARKHAND AT RANCHI
              Cr. Appeal (S.J.) No. 931 of 2006

     Mangal Mian                                 ..... Appellant
                                Versus
     The State of Jharkhand                      ..... Respondent
                        ---------

CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

--------

For the Appellant : Mr. Kaushik Sarkhel, Advocate. For the Respondent : Mrs. Amrita Kumari, A.P.P. For the Informant : Mr. Ashish Jha, Advocate.

Order No. 10/Dated: 04th February, 2025 Heard learned counsel for the parties.

Judgment is reserved.

(Pradeep Kumar Srivastava, J.) Simran/

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter