Citation : 2025 Latest Caselaw 7869 Jhar
Judgement Date : 18 December, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
C.R. No. 32 of 2023
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Yash Routh ... ... Petitioner Versus Rajendra Routh & Ors. ... ... Opp. Parties
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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA
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For the Petitioner : Mr. N.P. Choudhary, Advocate For the Opp. Parties : Mr. Jayant Kumar Pandey, Advocate
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th Order No. 18/ Dated: 18 December, 2025 Learned counsels for both the parties are directed to prepare short notes of argument and list of dates in the present case along with relevant judgments, which they intend to rely on.
2. List this case on 22.01.2026.
(Pradeep Kumar Srivastava, J.)
18.12.2025 Arpit
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