Citation : 2025 Latest Caselaw 7714 Jhar
Judgement Date : 16 December, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
L.P.A. No. 253 of 2022
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Sachidanand Prasad & Ors.
... Appellants
Versus
The Chairman-cum-Managing Director, Jharkhand Urja Vikas Nigam Limited and Ors. ... ... Respondents with L.P.A. No. 21 of 2023
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Ali Hussain Ansari and Ors. Appellants Versus Jharkhand Urja Vikas Nigam Limited and Ors.
... ... Respondents
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CORAM :HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE ARUN KUMAR RAI
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For the Appellants : Mr. V.P. Singh, Sr. Advocate Mr. Ajay Kumar Pathak, Advocate Mrs. Bandana Kumari Sinha, Advocate For the Respondents : Mr. Manish Kumar, Advocate Mrs. Sunita Kumari, Advovate [LPA 253/23] Mr. Rajiv Ranjan, Sr. Advocate Mr. Mohan Kumar Dubey, Advocate
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Order No. 15 : Dated 16th December, 2025
1. In pursuance to order dated 9th December, 2025, written
note of argument has been filed on behalf of parties.
2. Let the same be taken on record.
3. Argument has already been concluded.
4. Judgment is reserved.
(Sujit Narayan Prasad, J.)
(Arun Kumar Rai, J.) 16th December, 2025 Alankar/-
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