Ainul Hoda @ Hudu Mian & Ors vs The State Of Jharkhand
2025 Latest Caselaw 3649 Jhar

Jharkhand High Court

Ainul Hoda @ Hudu Mian & Ors vs The State Of Jharkhand on 19 August, 2025

Author: Rongon Mukhopadhyay

Bench: Rongon Mukhopadhyay

          IN THE HIGH COURT OF JHARKHAND AT RANCHI
                           Cr. A. (DB) No. 285 of 2003
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Ainul Hoda @ Hudu Mian & Ors. ... ... Appellants Versus The State of Jharkhand ... ... Respondent

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CORAM: HON'BLE MR. JUSTICE RONGON MUKHOPADHYAY HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellants : Mr. Anil Kumar Jha, Advocate For the State : Mr. Manoj Kr. Mishra, APP

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th Order No. 08/ Dated: 19 August, 2025

Heard learned counsel for the appellants and the learned APP appearing on behalf of the State.

2. Judgment is reserved.

(Rongon Mukhopadhyay, J.)

(Pradeep Kumar Srivastava, J.)

Basant/Arpit