Amrit Sagar Lal vs The State Of Jharkhand & Ors
2025 Latest Caselaw 3643 Jhar

Jharkhand High Court

Amrit Sagar Lal vs The State Of Jharkhand & Ors on 19 August, 2025

Author: Ananda Sen

Bench: Ananda Sen

                     IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                W.P.(S) No.4048 of 2025
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Amrit Sagar Lal. ... ... Petitioner Versus The State of Jharkhand & Ors. ... ... Respondents

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CORAM : SRI ANANDA SEN, J

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For the Petitioner(s) : Mr. M.M. Sharma, Advocate For the Respondent(s): Mr. Sanjay Kumar Tiwari, SC-I

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03/ 19.08.2025

The respondents pray for some time to file counter

affidavit.

Prayer is allowed.

The counter affidavit should be filed taking into

consideration the judgments of the Hon'ble Supreme Court and this

Court, which cover the issue in question.

List this case on 09.12.2025, under the heading

"Admission".

(ANANDA SEN, J.)

Prashant