Krishna Kumar Sharma vs The State Of Jharkhand & Ors
2025 Latest Caselaw 3605 Jhar

Jharkhand High Court

Krishna Kumar Sharma vs The State Of Jharkhand & Ors on 18 August, 2025

Author: Rajesh Kumar

Bench: Rajesh Kumar

                     IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                  W.P.(C) No.1285 of 2025
                                         ....

Krishna Kumar Sharma .... Petitioner Versus The State of Jharkhand & Ors. .... Respondents ....

CORAM: HON'BLE MR. JUSTICE RAJESH KUMAR

For the Petitioner : Mr. Rajeev Kumar, Adv. For the State : Mr. Achyut Keshav, AAG-V ....

08/18.08.2025

1. Learned counsel for the petitioner has relied upon the judgment of the Co-ordinate Bench of this Court dated 06.12.2017 passed in W.P.(C) No.3019 of 2017 with analogous case.

2. Issue notice upon respondent Nos.5, 6 & 7 under speed post as well as under ordinary process, for which requisites etc. must be filed within a week.

(Rajesh Kumar, J.)

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