Muskan Khatoon @ Mustari Khatoon vs The State Of Jharkhand
2025 Latest Caselaw 2328 Jhar

Jharkhand High Court

Muskan Khatoon @ Mustari Khatoon vs The State Of Jharkhand on 13 August, 2025

Author: Rongon Mukhopadhyay

Bench: Rongon Mukhopadhyay

          IN THE HIGH COURT OF JHARKHAND AT RANCHI
                        Cr. Appeal (D.B.) No. 421 of 2025
          Muskan Khatoon @ Mustari Khatoon ....                       ---         Appellant
                                    Versus
          The State of Jharkhand                 ....                 ---         Respondent
                                    ---

CORAM: Hon'ble Mr. Justice Rongon Mukhopadhyay Hon'ble Mr. Justice Pradeep Kumar Srivastava

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For the Appellant: Mr. Ankit Kumar, Advocate For the State: Mrs. Vandana Bharti, A.P.P. For the Informant: Mr. Jitendra S. Singh, Advocate

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I.A. (Cr.) No. 7732 of 2025

04/ 13.08.2025 Mr. Jitendra S. Singh, learned Counsel for the informant submits that arising

out of the same Judgment, another appeal has been ordered to be listed on

28.08.2025 being Cr. Appeal (D.B.) No. 533 of 2025.

2. In view of the said submission, let this appeal be listed on 28.08.2025 along

with Cr. Appeal (D.B.) No. 533 of 2025.

(Rongon Mukhopadhyay,J)

(Pradeep Kumar Srivastava,J) P.K.S.