General Manager vs State Of Jharkhand & Ors
2025 Latest Caselaw 1529 Jhar

Jharkhand High Court

General Manager vs State Of Jharkhand & Ors on 4 August, 2025

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad

                IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              W.P.(C) No. 4695 of 2023
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General Manager, Block-II area of M/s BCCL ... ... Petitioner Versus State of Jharkhand & Ors. ... ... Respondents

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CORAM :HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE ARUN KUMAR RAI

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For the Petitioner : Mr. Anoop Kr. Mehta, Advocate For the Respondent : Mr. Shray Mishra, AC to AG

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Order No. 04 : Dated 4th August, 2025

1. Heard learned counsel for the parties.

2. Judgment reserved.

(Sujit Narayan Prasad, J.)

(Arun Kumar Rai, J.) Alankar/