Molindo Hembrom & Ors vs Damu Kisku & Ors
2025 Latest Caselaw 5332 Jhar

Jharkhand High Court

Molindo Hembrom & Ors vs Damu Kisku & Ors on 29 April, 2025

                                                                               2015:JHHC:27594




         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                   S.A. No.76 of 2012

         Molindo Hembrom & Ors.                         ...    Appellants
                                         Versus
         Damu Kisku & Ors.                              ...   Respondents

Coram: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

For the Appellants : Mr. K.K. Ambastha, Adv. For the Respondents : Mr. D.C. Mishra, Adv.

Order No.09/Dated- 29.04.2025 Learned counsel for the appellants as well as learned counsel for the respondents are directed to prepare short notes of the arguments in the present case along with relevant judgments, which they intend to rely on.

List this case on 25.06.2025.

(Pradeep Kumar Srivastava, J.)

Sachin