Basudeo Choudhary vs Dashrath Modi
2024 Latest Caselaw 9382 Jhar

Jharkhand High Court

Basudeo Choudhary vs Dashrath Modi on 20 September, 2024

        IN THE HIGH COURT OF JHARKHAND AT RANCHI

                              C.M.P. No. 397 of 2024
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Basudeo Choudhary, aged about 77 years, son of Late Bhikhan Choudhary, resident of Village - Arkhango, P.O. Arkhango, P.S. Dhanwar, District-Giridih, Jharkhand.

... ... Plaintiff/Appellant/Petitioner

Versus Dashrath Modi, son of Late Dukhi Modi, resident of Village-Arkhango, P.O. Arkhango, P.S. Dhanwar, District-Giridih, Jharkhand.

... ... Defendant/Respondent/Opp. Party

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CORAM: HON'BLE THE ACTING CHIEF JUSTICE

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For the Petitioner : Mr. Ravi Kumar, Advocate

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th 05/Dated: 20 September, 2024

Mr. Ravi Kumar, learned counsel for the petitioner, on instructions, seeks leave of this Court to withdraw the present petition since the final judgment has been passed in civil appeal arising out of the suit, which is the subject matter herein.

Accordingly, the instant civil misc. petition stands dismissed as withdrawn, as such, disposed of.

(Sujit Narayan Prasad, A.C.J.) Saurabh/-