M/S. S.S. Agro Bio-Tech Flour Mills ... vs Arvind Singh And Others
2024 Latest Caselaw 9268 Jhar

Jharkhand High Court

M/S. S.S. Agro Bio-Tech Flour Mills ... vs Arvind Singh And Others on 13 September, 2024

Author: Ratnaker Bhengra

Bench: Ratnaker Bhengra, Anubha Rawat Choudhary

                 IN THE HIGH COURT OF JHARKHAND AT RANCHI

                          Commercial Appeal No. 01 of 2020

                   M/s. S.S. Agro Bio-Tech Flour Mills (Pvt.) Ltd. and others
                                               ...     ...      Defendants /Appellants
                                        Versus
                   Arvind Singh and others     ... ... Defendants/Respondents
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CORAM : HON'BLE MR. JUSTICE RATNAKER BHENGRA HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Appellants : Ms. Niharika Mazumdar, Advocate For the Respondent-1 : Mr. Umesh Kumar Choubey, Advocate For the Resp. Bank : Mr. P.A.S. Pati, Advocate : Mr. Akshay Kumar, Advocate

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19/13.09.2024 Learned counsel for the parties are present.

2. Arguments of the parties have already been recorded in the previous order.

3. Judgment reserved.

(Ratnaker Bhengra, J.)

(Anubha Rawat Choudhary, J.) Binit