Bhola Rawani vs The State Of Jharkhand
2024 Latest Caselaw 10246 Jhar

Citation : 2024 Latest Caselaw 10246 Jhar
Judgement Date : 29 October, 2024

Jharkhand High Court

Bhola Rawani vs The State Of Jharkhand on 29 October, 2024

    IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         Cr.A(SJ) No.1156 of 2006

    Bhola Rawani                                ...      Appellant
                                      Versus
    The State of Jharkhand                       ...     Respondent

Coram: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

For the Appellant : Mr. Mahesh Tewari, Adv. For the State : Mr. Tarun Kumar, Addl. P.P.

Order No.05/Dated- 29.10.2024 Heard Mr. Mahesh Tewari, learned counsel appearing for the appellant and Mr. Tarun Kumar, learned Addl. P.P. appearing for the State.

Judgment is reserved.

(Pradeep Kumar Srivastava, J.)

Sachin

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