M/S Bharat Coking Coal Limited And ... vs Manoj Kumar Mahato
2024 Latest Caselaw 10152 Jhar

Citation : 2024 Latest Caselaw 10152 Jhar
Judgement Date : 24 October, 2024

Jharkhand High Court

M/S Bharat Coking Coal Limited And ... vs Manoj Kumar Mahato on 24 October, 2024

Author: Deepak Roshan

Bench: Deepak Roshan

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                      L.P.A. No. 572 of 2022
         M/s Bharat Coking Coal Limited and others ...   Appellants
                                 Versus
         Manoj Kumar Mahato            ...     ...     ...   Respondent
                             ---------

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE DEEPAK ROSHAN

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For the Appellants: Mr. Amit Kumar Das, Advocate For the Respondent: Mr. Tejo Mistri, Advocate

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08/Dated: 24.10.2024

1. Hearing concluded.

2. Judgment is reserved.

(M. S. Ramachandra Rao, C.J.)

(Deepak Roshan, J.)

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