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Ram Pati Ram & Anr vs Union Of India Through The General ...
2024 Latest Caselaw 10117 Jhar

Citation : 2024 Latest Caselaw 10117 Jhar
Judgement Date : 22 October, 2024

Jharkhand High Court

Ram Pati Ram & Anr vs Union Of India Through The General ... on 22 October, 2024

Author: Subhash Chand

Bench: Subhash Chand

   IN THE HIGH COURT OF JHARKHAND AT RANCHI
              M.A.No. 213 of 2023
Ram Pati Ram & Anr.                  .... .... Appellants
                    Versus
Union of India through the General Manager,
East Central Railway, Hajipur        .... .... Respondent
                      --------

CORAM : HON'BLE MR. JUSTICE SUBHASH CHAND

For the Appellants : Mrs. Chaitali C. Sinha, Advocate : Mrs. Chainika, Advocate For the Respondents : Mr. Anil Kumar, ASGI : Mr. Abhijeet Kr. Singh, CGC

--------

Order No. 06/ dated 22.10.2024

Heard.

Judgment is reserved.

(Subhash Chand, J.) P.K.S

 
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