Central University Of Jharkhand & Anr vs Harish Mohan & Ors
2024 Latest Caselaw 4936 Jhar

Jharkhand High Court

Central University Of Jharkhand & Anr vs Harish Mohan & Ors on 6 May, 2024

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad

              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              L.P.A. No. 601 of 2022
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Central University of Jharkhand & Anr ... ... Appellants Versus Harish Mohan & Ors ... ... Respondents

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CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE ARUN KUMAR RAI

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For the Appellants : Mr. Manoj Tandon, Advocate Mr. Adamya Kerketta, Advocate For the Respondents : Mr. Kaushik Sarkhel, Advocate Mr. Rahul Anand, Advocate Mr. R.N. Sahay, Sr. Advocate Mr. Yashvardhan, Advocate

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th Order No. 07 : Dated 6 May, 2024

1. Heard learned counsel for the parties.

2. Hearing concluded. Judgment reserved.

(Sujit Narayan Prasad, J.)

(Arun Kumar Rai, J.) Alankar/