Pramod Prasad And Another vs The State Of Jharkhand And Ors
2024 Latest Caselaw 4935 Jhar

Jharkhand High Court

Pramod Prasad And Another vs The State Of Jharkhand And Ors on 6 May, 2024

Author: Anubha Rawat Choudhary

Bench: Anubha Rawat Choudhary

                IN THE HIGH COURT OF JHARKHAND AT RANCHI

                               W.P.(S) No. 1712 of 2023

             Pramod Prasad and another                 ...    ...     Petitioners
                                      Versus
             The State of Jharkhand and Ors.      ...     ...       Respondents
                                      ---

CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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             For the Petitioners      : None
             For the Resp.-State      : Mr. Anup Kumar Agrawal, Advocate
                                      ---

06/06.05.2024         Nobody appears on behalf of the petitioner.

2. Learned counsel for the respondents also prays for pass over.

3. The learned counsels may examine the judgment passed by this Court in W.P.(S) No. 5876 of 2023 decided on 19th March 2024.

4. Post this case tomorrow i.e. on 07th May 2024.

(Anubha Rawat Choudhary, J.) Pankaj