Coram: Hon'Ble Mr. Justice Rongon ... vs Unknown
2024 Latest Caselaw 5679 Jhar

Jharkhand High Court

Coram: Hon'Ble Mr. Justice Rongon ... vs Unknown on 12 June, 2024

Author: Rongon Mukhopadhyay

Bench: Rongon Mukhopadhyay, Deepak Roshan

                         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                  Cr. Appeal (DB) No. 12 of 1999
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CORAM: Hon'ble Mr. Justice Rongon Mukhopadhyay Hon'ble Mr. Justice Deepak Roshan

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24/12.06.2024 This case was listed on 11.06.2024 when none appeared on behalf of the appellants. Today also in spite of repeated calls no one has turned up.

As such we are appointing Mr. Kumar Vaibhav, learned counsel as an Amicus Curiae in this case.

Office is directed to serve Mr. Vaibhav a copy of the judgment as well as the evidence.

List on 19th June, 2024.

Let the name of Mr. Kumar Vaibhav, learned counsel be reflected in the cause list.

(Rongon Mukhopadhyay, J.)

(Deepak Roshan, J.)

Shamim/