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Jagmohan Sinku @ Jaggu vs The State Of Jharkhand
2024 Latest Caselaw 232 Jhar

Citation : 2024 Latest Caselaw 232 Jhar
Judgement Date : 10 January, 2024

Jharkhand High Court

Jagmohan Sinku @ Jaggu vs The State Of Jharkhand on 10 January, 2024

Author: Ratnaker Bhengra

Bench: Ratnaker Bhengra, Ambuj Nath

               IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                    Cr. Appeal (DB) No. 474 of 2019
                                                  ---

Jagmohan Sinku @ Jaggu --- --- Appellant Versus The State of Jharkhand --- --- Respondent

CORAM: Hon'ble Mr. Justice Ratnaker Bhengra Hon'ble Mr. Justice Ambuj Nath

For the Appellant: Mr. Shiv Prasad Singh & Mr. Peter Martin, Advocates For the Resp.-State: Mr. Vineet Kumar Vashistha, Spl.P.P

---

25/ 10.01.2024 Argument concluded.

Judgment is reserved.

(Ratnaker Bhengra, J)

(Ambuj Nath, J) Ranjeet/

 
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