Ramesh Kumar Saw vs The State Of Jharkhand & Others
2024 Latest Caselaw 1635 Jhar

Jharkhand High Court

Ramesh Kumar Saw vs The State Of Jharkhand & Others on 17 February, 2024

Author: Anubha Rawat Choudhary

Bench: Anubha Rawat Choudhary

             IN THE HIGH COURT OF JHARKHAND AT RANCHI

                           W.P. (S) No. 5114 of 2021

Ramesh Kumar Saw                                           ...     ...      Petitioner
                                      Versus
The State of Jharkhand & Others                            ...     ...     Respondents

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CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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07/17th February 2024

1. Learned counsel for the parties are present.

2. The supplementary counter affidavit filed during the proceeding is taken on record.

3. Time till 01.03.2024 is granted to the petitioner to file a rejoinder, if any.

4. Post this case on 06.03.2024 under the heading for 'Admission'.

5. Parties to file their short synopsis of arguments, list of dates and shall also file a copy of the judgment on which they seek to rely upon by 04.03.2024.

(Anubha Rawat Choudhary, J.) Mukul