Citation : 2024 Latest Caselaw 1634 Jhar
Judgement Date : 17 February, 2024
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P. (S) No. 2232 of 2023
Manoj Kumar Mishra & Others ... ... Petitioners
Versus
The State of Jharkhand & Others ... ... Respondents
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CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY
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05/17th February 2024
1. As prayed time till 18.03.2024 is granted to file rejoinder.
2. Post on 10.04.2024 under the heading for 'Admission'.
3. Parties to file their short synopsis of arguments, list of dates and shall also file a copy of the judgment on which they seek to rely upon much prior to the next date of hearing.
(Anubha Rawat Choudhary, J.) Mukul
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