Dilip Kumar @ Dilip Kumar Sahu vs The State Of Jharkhand & Others
2024 Latest Caselaw 1052 Jhar

Jharkhand High Court

Dilip Kumar @ Dilip Kumar Sahu vs The State Of Jharkhand & Others on 2 February, 2024

Author: Rongon Mukhopadhyay

Bench: Rongon Mukhopadhyay

          IN THE HIGH COURT OF JHARKHAND AT RANCHI
                          W.P.(C) No. 353 of 2022
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Dilip Kumar @ Dilip Kumar Sahu ... ... Petitioner Versus The State of Jharkhand & Others ... ... Respondents

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CORAM : HON'BLE MR. JUSTICE RONGON MUKHOPADHYAY

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For the Petitioner : Mr. Rajiv N. Prasad, Advocate For the Resp.-State : Mr. Om Prakash Tiwari, G.P.-III For the Resp. No. 2 : Mr. Sushavan Bhowmik, Advocate Mr. Vedabrata Banerjee, Advocate

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09/02.02.2024 Let this case be listed on 16th February, 2024.

In the meantime, Mr. Om Prakash Tiwari, learned G.P.- III is permitted to file the compilation of judgments he is relying upon.

(Rongon Mukhopadhyay, J.)

Alok/-