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Employers In Relation To Management Of ... vs Their Workman Sri C.P. Agarwal
2024 Latest Caselaw 3581 Jhar

Citation : 2024 Latest Caselaw 3581 Jhar
Judgement Date : 3 April, 2024

Jharkhand High Court

Employers In Relation To Management Of ... vs Their Workman Sri C.P. Agarwal on 3 April, 2024

Author: Anubha Rawat Choudhary

Bench: Anubha Rawat Choudhary

                    IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                 W.P.(L) No. 2771 of 2017

                 Employers in relation to Management of M/s Bokaro Steel Plant,
                 District- Bokaro (Jharkhand)
                                                              ...     ...    Petitioner
                                          Versus
                 Their Workman Sri C.P. Agarwal         ...        ...      Respondent
                                          ---

CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

---

For the Petitioner : Mr. Indrajit Sinha, Advocate : Mr. Ankit Vishal, Advocate For the Respondent : Mr. Amit Kumar Das, Advocate

---

09/03.04.2024 Learned counsel for the parties are present.

2. Office is directed to call for a scanned copy of the records from the Court of learned Presiding Officer, Central Government Industrial Tribunal No. 1, Dhanbad in Reference Case No. 38 of 2012 which has resulted in passing of the impugned award dated 27.01.2017.

3. Post this case on 24.04.2024.

4. In the meantime, the parties to file short synopsis, list of dates and the judgments which they seek to rely upon.

5. Let this order be communicated to the Court concerned through 'FAX'.

(Anubha Rawat Choudhary, J.) Pankaj

 
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