Sushil Kumar Singh vs The State Of Jharkhand And Others
2023 Latest Caselaw 3382 Jhar

          IN THE HIGH COURT OF JHARKHAND AT RANCHI
                    (Letters Patent Appellate Jurisdiction)
                          L.P.A. No. 118 of 2023

Sushil Kumar Singh                                  ...         ...     Appellant
                                       Versus
The State of Jharkhand and others           ...          ...          Respondents
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CORAM: HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Appellant : Mr. Ajit Kumar, Senior Advocate Mr. Kushal Kumar, Advocate For the State : Mr. Sanjay Kumar Tiwari, SC-I Mr. Krishna Kumar Bhatt, AC to SC-I

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th Order No. 05/Dated: 5 September, 2023

Mr. Kushal Kumar, the learned assisting counsel to the learned senior counsel Mr. Ajit Kumar and Mr. Sanjay Kumar Tiwari, the learned SC-I undertake to file short synopsis, list of dates and gist of the enquiry report with compilation of judgments, if any.

2. Post this matter on 20th September 2023 under the heading 'Final Disposal'.

(Shree Chandrashekhar, J.)

(Anubha Rawat Choudhary, J.) Binit/Mukul