Prabhat Narayan vs Dr. Birendra Prasad Mishra
2023 Latest Caselaw 4076 Jhar

     IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              S.A. No. 297 of 2019
     Prabhat Narayan                                            ...... Appellant
                                     Versus
     Dr. Birendra Prasad Mishra                                 ......Respondent
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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellant : Mr. Ayush Aditya, Advocate Mr. Akash Deep, Advocate For the Respondent :

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Order No.07/ Dated:30.10.2023 I.A. No. 7360 of 2023

Learned counsel for the appellant seeks permission to withdraw I.A. No. 7360 of 2023.

Permission is accorded.

Accordingly, I.A. No. 7360 of 2023 is dismissed as withdrawn. So far as defect no. 4 is concerned, office is directed to send a copy of the decree and judgment to the court concerned for necessary correction and court concerned is directed to return the decree and judgment after necessary correction.

(Pradeep Kumar Srivastava, J.) R.K/