Jharkhand High Court
Dinesh Kumar Yadav vs The State Of Jharkhand on 17 October, 2023
1
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(S) No. 1233 of 2022
1. Dinesh Kumar Yadav
2. Naresh Thakur
3. Sanjay Kumar Sahu
4. Baleshwar Sahu
5. Mahto Jashoda Jeetan
6. Arjun Prasad Yadav
7. Sonu Kumar Prasad
8. Heeralal Mahto
9. Arun Kumar Goshwami
10. Manoj Yadav
11. Sanjay Kumar
12. Ranjit Kumar Mahto
13. Ashok Kumar
14. Ramchandra Mahto
15. Sikandar Yadav
16. Lutan Saw ... ... Petitioners
Versus
1. The State of Jharkhand
2. The Chief Secretary, Government of Jharkhand, Ranchi
3. The Principal Secretary, Department of Personnel, Administrative
Reforms and Rajbhasha, Government of Jharkhand, Ranchi
4. The Principal Secretary, Department of Human Resource
Development, Government of Jharkhand, Ranchi
5. The Director, Primary Education, Department of Human Resource
Development, Government of Jharkhand, Ranchi
6. The Director, Jharkhand Education Project Council, Ranchi
7. The Deputy Commissioner, Koderma
8. The District Superintendent of Education, Koderma
9. The Deputy Commissioner, Hazaribagh
10. The District Superintendent of Education, Hazaribagh
11. The Deputy Commissioner, Giridih
12. The District Superintendent of Education, Giridih
13. The Deputy Commissioner, Ramgarh
14. The District Superintendent of Education, Ramgarh
15. The Deputy Commissioner, Deoghar
16. The District Superintendent of Education, Deoghar
17. The Deputy Commissioner, Dumka
18. The District Superintendent of Education, Dumka
19. The Deputy Commissioner, Jamtara
20. The District Superintendent of Education, Jamtara
21. The Deputy Commissioner, Pakur
22. The District Superintendent of Education, Pakur
23. The Deputy Commissioner, Godda
24. The District Superintendent of Education, Godda
25. The Deputy Commissioner, Bokaro
26. The District Superintendent of Education, Bokaro
27. The Deputy Commissioner, Dhanbad
28. The District Superintendent of Education, Dhanbad
29. The Deputy Commissioner, Sahebganj
30. The District Superintendent of Education, Sahebganj
31. The Deputy Commissioner, Chatra
2
32. The District Superintendent of Education, Chatra... Respondents
With
W.P.(S) No. 1241 of 2022
1. Shivshankar Yadav
2. Raj Kumar Yadav
3. Birendra Yadav
4. Manoj Sharma ... ... Petitioners
Versus
1. The State of Jharkhand
2. The Chief Secretary, Government of Jharkhand, Ranchi
3. The Principal Secretary, Department of Personnel, Administrative
Reforms and Rajbhasha, Government of Jharkhand, Ranchi
4. The Principal Secretary, Department of Human Resource
Development, Government of Jharkhand, Ranchi
5. The Director, Primary Education, Department of Human Resource
Development, Government of Jharkhand, Ranchi
6. The Director, Jharkhand Education Project Council, Ranchi
7. The Deputy Commissioner, Koderma
8. The District Superintendent of Education, Koderma
9. The Deputy Commissioner, Hazaribagh
10. The District Superintendent of Education, Hazaribagh
11. The Deputy Commissioner, Giridih
12. The District Superintendent of Education, Giridih
13. The Deputy Commissioner, Ramgarh
14. The District Superintendent of Education, Ramgarh
15. The Deputy Commissioner, Deoghar
16. The District Superintendent of Education, Deoghar
17. The Deputy Commissioner, Dumka
18. The District Superintendent of Education, Dumka
19. The Deputy Commissioner, Jamtara
20. The District Superintendent of Education, Jamtara
21. The Deputy Commissioner, Pakur
22. The District Superintendent of Education, Pakur
23. The Deputy Commissioner, Godda
24. The District Superintendent of Education, Godda
25. The Deputy Commissioner, Bokaro
26. The District Superintendent of Education, Bokaro
27. The Deputy Commissioner, Dhanbad
28. The District Superintendent of Education, Dhanbad
29. The Deputy Commissioner, Sahebganj
30. The District Superintendent of Education, Sahebganj
31. The Deputy Commissioner, Chatra
32. The District Superintendent of Education, Chatra
... Respondents
With
W.P.(S) No. 1287 of 2022
1. Aditya Kumar
2. Praveen Kumar Sinha ... ... Petitioners
Versus
1. The State of Jharkhand
2. The Chief Secretary, Government of Jharkhand, Ranchi
3. The Principal Secretary, Department of Personnel, Administrative
Reforms and Rajbhasha, Government of Jharkhand, Ranchi
4. The Principal Secretary, Department of Human Resource
Development, Government of Jharkhand, Ranchi
5. The Director, Primary Education, Department of Human Resource
Development, Government of Jharkhand, Ranchi
6. The Director, Jharkhand Education Project Council, Ranchi
7. The Deputy Commissioner, Koderma
8. The District Superintendent of Education, Koderma
9. The Deputy Commissioner, Hazaribagh
10. The District Superintendent of Education, Hazaribagh
11. The Deputy Commissioner, Giridih
12. The District Superintendent of Education, Giridih
13. The Deputy Commissioner, Ramgarh
14. The District Superintendent of Education, Ramgarh
15. The Deputy Commissioner, Deoghar
16. The District Superintendent of Education, Deoghar
17. The Deputy Commissioner, Dumka
18. The District Superintendent of Education, Dumka
19. The Deputy Commissioner, Jamtara
20. The District Superintendent of Education, Jamtara
21. The Deputy Commissioner, Pakur
22. The District Superintendent of Education, Pakur
23. The Deputy Commissioner, Godda
24. The District Superintendent of Education, Godda
25. The Deputy Commissioner, Bokaro
26. The District Superintendent of Education, Bokaro
27. The Deputy Commissioner, Dhanbad
28. The District Superintendent of Education, Dhanbad
29. The Deputy Commissioner, Sahebganj
30. The District Superintendent of Education, Sahebganj
31. The Deputy Commissioner, Chatra
32. The District Superintendent of Education, Chatra
... Respondents
With
W.P.(S) No. 1297 of 2022
Prahlad Kumar Barnwal ... ... Petitioner
Versus
1. The State of Jharkhand
2. The Principal Secretary, School Education and Literacy Department,
Government of Jharkhand, Ranchi
3. The Director, Primary Education, School Education and Literacy
Department, Government of Jharkhand, Ranchi
4. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Sahebganj
5. The District Superintendent of Education, Sahebganj
6. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Jamtara
7. The District Superintendent of Education, Jamtara
8. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Hazaribagh
9. The District Superintendent of Education, Hazaribagh
10. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Godda
11. The District Superintendent of Education, Godda
12. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Giridih
13. The District Superintendent of Education, Giridih
14. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Ramgarh
15. The District Superintendent of Education, Ramgarh
... Respondents
With
W.P.(S) No. 1298 of 2022
1. Brahmdeo Lal Barnwal
2. Shankar Kumar Barnwal
3. Pankaj Kumar
4. Dilip Kumar
5. Rajesh Kumar Pandit
6. Bhuneshwar Pandit ... ... Petitioners
Versus
1. The State of Jharkhand
2. The Principal Secretary, School Education and Literacy Department,
Government of Jharkhand, Ranchi
3. The Director, Primary Education, School Education and Literacy
Department, Government of Jharkhand, Ranchi
4. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Chatra
5. The District Superintendent of Education, Chatra
6. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Koderma
7. The District Superintendent of Education, Koderma
8. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dhanbad
9. The District Superintendent of Education, Dhanbad
10. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Pakur
11. The District Superintendent of Education, Pakur
12. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Deoghar
13. The District Superintendent of Education, Deoghar
14. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Giridih
15. The District Superintendent of Education, Giridih
16. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Bokaro
17. The District Superintendent of Education, Bokaro
18. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Godda
19. The District Superintendent of Education, Godda
20. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dumka
21. The District Superintendent of Education, Dumka
22. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Hazaribagh
23. The District Superintendent of Education, Hazaribagh
24. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Ramgarh
25. The District Superintendent of Education, Ramgarh
26. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Sahebganj
27. The District Superintendent of Education, Sahebganj
28. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Jamtara
29. The District Superintendent of Education, Jamtara
... Respondents
With
W.P.(S) No. 2865 of 2019
1. Pintu Mishra
2. Himanshu Shekhar Bhandari
3. Binod Kumar Mandal
4. Sukumar Mondal
5. Chinmoy Kabiraj
6. Arun Kumar Mondal ... ... Petitioners
Versus
1. The State of Jharkhand
2. The Chief Secretary, Government of Jharkhand, Ranchi
3. The Secretary, School Education and Literacy Development
Department, Government of Jharkhand, Ranchi
4. The Director, Primary Education, School Education and Literacy
Development Department, Government of Jharkhand, Ranchi
5. The Director, Jharkhand Education Project Council, Ranchi
6. The Deputy Commissioner, Jamtara
7. The District Superintendent of Education, Jamtara
8. The District Superintendent of Education, Dumka
9. The Deputy Commissioner, Dumka
10. The Deputy Commissioner, Bokaro
11. The District Superintendent of Education, Bokaro
12. The Deputy Commissioner, Dhanbad
13. The District Superintendent of Education, Dhanbad
14. The Deputy Commissioner, Sahebganj
15. The District Superintendent of Education, Sahebganj
16. The Deputy Commissioner, East Singhbhum, Jamshedpur
17. The District Superintendent of Education, Jamshedpur
18. The Deputy Commissioner, Deoghar
19. The District Superintendent of Education, Deoghar
20. The Deputy Commissioner, Seraikella-Kharsawan
21. The District Superintendent of Education, Seraikella-Kharsawan
22. The Deputy Commissioner, Pakur
23. The District Superintendent of Education, Pakur
24. The Deputy Commissioner, Ranchi
25. The District Superintendent of Education, Ranchi
26. The Deputy Commissioner, Giridih
27. The District Superintendent of Education, Giridih
28. The Deputy Commissioner, Chatra
29. The District Superintendent of Education, Chatra
30. The Deputy Commissioner, Hazaribagh
31. The District Superintendent of Education, Hazaribagh
32. The Deputy Commissioner, Godda
33. The District Superintendent of Education, Godda
34. The Deputy Commissioner, Koderma
35. The District Superintendent of Education, Koderma
36. The Deputy Commissioner, Ramgarh
37. The District Superintendent of Education, Ramgarh
... Respondents
With
W.P.(S) No. 5103 of 2021
Khedan Mahto ... ... Petitioner
Versus
1. The State of Jharkhand
2. The Principal Secretary, School Education and Literacy Department,
Government of Jharkhand, Ranchi
3. The Director, Primary Education, School Education and Literacy
Department, Government of Jharkhand, Ranchi
4. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dhanbad
5. The District Superintendent of Education, Dhanbad
... Respondents
With
W.P.(S) No. 5173 of 2021
Santosh Kumar Upadhyay ... ... Petitioner
Versus
1. The State of Jharkhand
2. The Principal Secretary, School Education and Literacy Department,
Government of Jharkhand, Ranchi
3. The Director, Primary Education, School Education and Literacy
Department, Government of Jharkhand, Ranchi
4. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Godda
5. The District Superintendent of Education, Godda
6. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Sahebganj
7. The District Superintendent of Education, Sahebganj
8. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Jamtara
9. The District Superintendent of Education, Jamtara
10. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Deoghar
11. The District Superintendent of Education, Deoghar
12. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dumka
13. The District Superintendent of Education, Dumka
14. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Pakur
15. The District Superintendent of Education, Pakur
... Respondents
With
W.P.(S) No. 908 of 2022
Bijay Turi ... ... Petitioner
Versus
1. The State of Jharkhand through the Principal Secretary, Human
Resource Development Department, Government of Jharkhand, Ranchi
2. The Director, Directorate of Primary Education, Human Resource
Development Department, Government of Jharkhand, Ranchi
3. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Hazaribagh
4. The District Superintendent of Education, Hazaribagh
5. The District Superintendent of Education, Giridih
6. The District Superintendent of Education, Ramgarh
7. The District Superintendent of Education, Dhanbad
8. The District Superintendent of Education, Deoghar
9. The District Superintendent of Education, Pakur
10. The District Superintendent of Education, Bokaro
11. The District Education Officer, Hazaribagh
12. The District Education Officer, Giridih
13. The District Education Officer, Ramgarh
14. The District Education Officer, Dhanbad
15. The District Education Officer, Deoghar
16. The District Education Officer, Pakur
17. The District Education Officer, Bokaro
... Respondents
With
W.P.(S) No. 1088 of 2022
1. Dewbrat Chandra Poddar
2. Digeshwar Mahto
3. Rabindra Kumar Bhagat
4. Kishore Kumar Roy
5. Upendra Prasad Yadav
6. Prabhu Prajapati
7. Gauri Shankar Prasad
8. Sujeet Kumar
9. Amar Kant Mishra
10. Md. Shiblinoamani
11. Manoj Kumar
12. Pankaj Kumar Mandal
13. Pradip Kumar Sah
14. Manoj Kumar Sah
15. Pankaj Kumar Choudhary
16. Md. Samiullah
17. Gurudev Sah
18. Arvind Kumar Singh
19. Santosh Kumar Mishra
20. Jagdish Yadav
21. Shiv Charan Kapardar
22. Santosh Kumar Mahto
23. Lalit Prasad
24. Tulsi Prasad
25. Ganesh Mahto
26. Vikash Thakur
27. Ravindra Prasad
28. Umesh Kumar Darbey
29. Krishna Murari ... ... Petitioners
Versus
1. The State of Jharkhand through the Principal Secretary, School
Education and Literacy Department, Government of Jharkhand,
Ranchi
2. The Director, Directorate of Primary Education, School Education and
Literacy Department, Government of Jharkhand, Ranchi
3. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Ramgarh
4. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Deoghar
5. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Godda
6. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dumka
7. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Pakur
8. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Chatra
9. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Giridih
10. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Bokaro
11. The District Superintendent of Education, Ramgarh
12. The District Superintendent of Education, Deoghar
13. The District Superintendent of Education, Godda
14. The District Superintendent of Education, Dumka
15. The District Superintendent of Education, Pakur
16. The District Superintendent of Education, Chatra
17. The District Superintendent of Education, Giridih
18. The District Superintendent of Education, Bokaro
... Respondents
With
W.P.(S) No. 1198 of 2022
1. Suresh Kumar Mahto
2. Arun Kumhar
3. Tika Ram Mahto ... ... Petitioners
Versus
1. The State of Jharkhand
2. The Principal Secretary, School Education and Literacy Department,
Government of Jharkhand, Ranchi
3. The Director, Primary Education, School Education and Literacy
Department, Government of Jharkhand, Ranchi
4. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Chatra
5. The District Superintendent of Education, Chatra
6. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Koderma
7. The District Superintendent of Education, Koderma
8. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dhanbad
9. The District Superintendent of Education, Dhanbad
10. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Pakur
11. The District Superintendent of Education, Pakur
12. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Deoghar
13. The District Superintendent of Education, Deoghar
14. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Giridih
15. The District Superintendent of Education, Giridih
16. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Bokaro
17. The District Superintendent of Education, Bokaro
18. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Godda
19. The District Superintendent of Education, Godda
20. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dumka
21. The District Superintendent of Education, Dumka
22. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Hazaribagh
23. The District Superintendent of Education, Hazaribagh
24. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Ramgarh
25. The District Superintendent of Education, Ramgarh
26. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Sahebganj
27. The District Superintendent of Education, Sahebganj
28. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Jamtara
29. The District Superintendent of Education, Jamtara
... Respondents
With
W.P.(S) No. 1312 of 2022
1. Sanjay Kumar Raut
2. Pintu Kumar Raut
3. Ranjit Kumar Mandal
4. Md. Jahangir Alam
5. Bama Charan Mal
6. Jahangir Shaikh
7. Harun Mandal
8. Nurul Islam
9. Ras Bihari Das
10. Md. Ziaul Alam
11. Samsul Alam
12. Fajle Ahmad Shekh
13. Ananta Kumar Rabidas
14. Amrit Kumar Yadav
15. Dilip Kumar
16. Hirendra Pandit
17. Amit Kumar Mantu
18. Uma Kant Jha
19. Uday Kumar Dey
20. Prem Chandra Dey
21. Ramswarup Karmkar ... ... Petitioners
Versus
1. The State of Jharkhand
2. The Chief Secretary, Government of Jharkhand, Ranchi
3. The Principal Secretary, Department of Personnel, Administrative
Reforms and Rajbhasha, Government of Jharkhand, Ranchi
4. The Principal Secretary, Human Resource Development Department,
Government of Jharkhand, Ranchi
5. The Director, Primary Education, Human Resource Development
Department, Government of Jharkhand, Ranchi
6. The Director, Jharkhand Education Project Council, Ranchi
7. The Deputy Commissioner, Koderma
8. The District Superintendent of Education, Koderma
9. The Deputy Commissioner, Hazaribagh
10. The District Superintendent of Education, Hazaribagh
11. The Deputy Commissioner, Giridih
12. The District Superintendent of Education, Giridh
13. The Deputy Commissioner, Ramgarh
14. The District Superintendent of Education, Ramgarh
15. The Deputy Commissioner, Deoghar
16. The District Superintendent of Education, Deoghar
17. The Deputy Commissioner, Dumka
18. The District Superintendent of Education, Dumka
19. The Deputy Commissioner, Jamtara
20. The District Superintendent of Education, Jamtara
21. The Deputy Commissioner, Pakur
22. The District Superintendent of Education, Pakur
23. The Deputy Commissioner, Godda
24. The District Superintendent of Education, Godda
25. The Deputy Commissioner, Bokaro
26. The District Superintendent of Education, Bokaro
27. The Deputy Commissioner, Dhanbad
28. The District Superintendent of Education, Dhanbad
29. The Deputy Commissioner, Sahebganj
30. The District Superintendent of Education, Sahebganj
31. The Deputy Commissioner, Chatra
32. The District Superintendent of Education, Chatra
... Respondents
With
W.P.(S) No. 1383 of 2022
1. Rabindra Kumar Singh
2. Chanderdeep Kumar Singh
3. Sakaldeo Singh
4. Jagdish Kumar Ganjhu
5. Praween Kumar Pandey
6. Prakash Turi
7. Triloki Saw
8. Sahdev Nayak
9. Raj Kumar Das
10. Shambhu Rabidas
11. Anil Rana
12. Parmeshwar Saw
13. Niranjan Kumar Pandey
... ... Petitioners
Versus
1. The State of Jharkhand through the Principal Secretary, School
Education and Literacy Department, Government of Jharkhand, Ranchi
2. The Director, Directorate of Primary Education, School Education and
Literacy Department, Government of Jharkhand, Ranchi
3. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Hazaribagh
4. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Deoghar
5. The District Superintendent of Education, Hazaribagh
6. The District Superintendent of Education, Deoghar
... Respondents
With
W.P.(S) No. 1529 of 2022
Ranjana Mehta ... ... Petitioner
Versus
1. The State of Jharkhand through the Principal Secretary, Human
Resource Development Department, Government of Jharkhand,
Ranchi
2. The Director, Directorate of Primary Education, Human Resource
Development Department, Government of Jharkhand, Ranchi
3. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Hazaribagh
4. The District Superintendent of Education, Hazaribagh
5. The District Superintendent of Education, Giridih
6. The District Superintendent of Education, Ramgarh
7. The District Superintendent of Education, Dhanbad
8. The District Superintendent of Education, Deoghar
9. The District Superintendent of Education, Pakur
10. The District Superintendent of Education, Bokaro
11. The District Superintendent of Education, Jamtara
12. The District Superintendent of Education, Dumka
13. The District Superintendent of Education, Sahebganj
14. The District Superintendent of Education, Godda
15. The District Superintendent of Education, Chatra
16. The District Superintendent of Education, Koderma
17. The District Education Officer, Hazaribagh
18. The District Education Officer, Giridih
19. The District Education Officer, Ramgarh
20. The District Education Officer, Dhanbad
21. The District Education Officer, Deoghar
22. The District Education Officer, Pakur
23. The District Education Officer, Bokaro
24. The District Education Officer, Jamtara
25. The District Education Officer, Dumka
26. The District Education Officer, Sahebganj
27. The District Education Officer, Godda
28. The District Education Officer, Chatra
29. The District Education Officer, Koderma
... Respondents
With
W.P.(S) No. 1792 of 2022
1. Salim Ansari
2. Anwar Hussain Ansari
3. Kashi Ram ... ... Petitioners
Versus
1. The State of Jharkhand
2. The Principal Secretary, School Education and Literacy Department,
Government of Jharkhand, Ranchi
3. The Director, Primary Education, School Education and Literacy
Department, Government of Jharkhand, Ranchi
4. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Chatra
5. The District Superintendent of Education, Chatra
6. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Koderma
7. The District Superintendent of Education, Koderma
8. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dhanbad
9. The District Superintendent of Education, Dhanbad
10. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Pakur
11. The District Superintendent of Education, Pakur
12. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Deoghar
13. The District Superintendent of Education, Deoghar
14. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Giridih
15. The District Superintendent of Education, Giridih
16. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Bokaro
17. The District Superintendent of Education, Bokaro
18. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Godda
19. The District Superintendent of Education, Godda
20. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dumka
21. The District Superintendent of Education, Dumka
22. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Hazaribagh
23. The District Superintendent of Education, Hazaribagh
24. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Ramgarh
25. The District Superintendent of Education, Ramgarh
26. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Sahebganj
27. The District Superintendent of Education, Sahebganj
28. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Jamtara
29. The District Superintendent of Education, Jamtara
... Respondents
With
W.P.(S) No. 1894 of 2022
1. Md. Rijwan Ansari
2. Md. Samsul Ansari
3. Md. Nazrul Islam ... ... Petitioners
Versus
1. The State of Jharkhand
2. The Principal Secretary, School Education and Literacy Department,
Government of Jharkhand, Ranchi
3. The Director, Primary Education, School Education and Literacy
Department, Government of Jharkhand, Ranchi
4. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Chatra
5. The District Superintendent of Education, Chatra
6. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Koderma
7. The District Superintendent of Education, Koderma
8.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dhanbad
9. The District Superintendent of Education, Dhanbad
10. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Pakur
11. The District Superintendent of Education, Pakur
12. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Deoghar
13.The District Superintendent of Education, Deoghar
14.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Giridih
15.The District Superintendent of Education, Giridih
16.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Bokaro
17.The District Superintendent of Education, Bokaro
18.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Godda
19.The District Superintendent of Education, Godda
20.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dumka
21.The District Superintendent of Education, Dumka
22.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Hazaribagh
23.The District Superintendent of Education, Hazaribagh
24.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Ramgarh
25.The District Superintendent of Education, Ramgarh
26.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Sahebganj
27.The District Superintendent of Education, Sahebganj
28.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Jamtara
29.The District Superintendent of Education, Jamtara
... Respondents
With
W.P.(S) No. 1974 of 2022
1. Tulsi Prajapati
2. Sunita Kumari ... ... Petitioners
Versus
1. The State of Jharkhand through the Principal Secretary, Human
Resource Development Department, Government of Jharkhand, Ranchi
2. The Director, Directorate of Primary Education, Human Resource
Development Department, Government of Jharkhand, Ranchi
3.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Hazaribagh
4. The District Superintendent of Education, Hazaribagh
5. The District Superintendent of Education, Giridih
6. The District Superintendent of Education, Ramgarh
7. The District Superintendent of Education, Dhanbad
8. The District Superintendent of Education, Deoghar
9. The District Superintendent of Education, Pakur
10. The District Superintendent of Education, Bokaro
11. The District Education Officer, Hazaribagh
12. The District Education Officer, Giridih
13. The District Education Officer, Ramgarh
14. The District Education Officer, Dhanbad
15. The District Education Officer, Deoghar
16. The District Education Officer, Pakur
17. The District Education Officer, Bokaro ... Respondents
With
W.P.(S) No. 1978 of 2022
1. Jay Prakash Prasad
2. Subhan Ali ... ... Petitioners
Versus
1. The State of Jharkhand through the Principal Secretary, Human
Resource Development Department, Government of Jharkhand, Ranchi
2. The Director, Directorate of Primary Education, Human Resource
Development Department, Government of Jharkhand, Ranchi
3.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Hazaribagh
4. The District Superintendent of Education, Hazaribagh
5. The District Superintendent of Education, Giridih
6. The District Superintendent of Education, Ramgarh
7. The District Superintendent of Education, Dhanbad
8. The District Superintendent of Education, Deoghar
9. The District Superintendent of Education, Pakur
10. The District Superintendent of Education, Bokaro
11. The District Education Officer, Hazaribagh
12. The District Education Officer, Giridih
13. The District Education Officer, Ramgarh
14. The District Education Officer, Dhanbad
15. The District Education Officer, Deoghar
16. The District Education Officer, Pakur
17. The District Education Officer, Bokaro ... Respondents
With
W.P.(S) No. 4955 of 2023
1. Dinesh Kumar Yadav
2. Prabhakar Mishra ... ... Petitioners
Versus
1. The State of Jharkhand
2. The Principal Secretary, School Education and Literacy Department,
Government of Jharkhand, Ranchi
3.The Director, Primary Education, School Education and Literacy
Department, Government of Jharkhand, Ranchi
4. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Pakur
5. The District Superintendent of Education, Pakur
6.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Deoghar
7. The District Superintendent of Education, Deoghar
8. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Godda
9. The District Superintendent of Education, Godda
10. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dumka
11. The District Superintendent of Education, Dumka
12.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Jamtara
13. The District Superintendent of Education, Jamtara
14.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Sahebganj
15. The District Superintendent of Education, Sahebganj
... Respondents
With
W.P.(S) No. 1361 of 2022
1. Rajniti Prasad Deo
2. Pradeep Kumar Mahato
3. Sagar Jha
4. Praful Kumar Thakur
5. Vishwanath Yadav ... ... Petitioners
Versus
1. The State of Jharkhand
2. The Chief Secretary, Government of Jharkhand, Ranchi
3. The Principal Secretary, Department of Personnel, Administrative
Reforms and Rajbhasha, Government of Jharkhand, Ranchi
4. The Principal Secretary, Human Resource Development Department,
Government of Jharkhand, Ranchi
5. The Director, Primary Education, Human Resource Development
Department, Government of Jharkhand, Ranchi
6. The Director, Jharkhand Education Project Council, Ranchi
7. The Deputy Commissioner, Koderma
8. The District Superintendent of Education, Koderma
9. The Deputy Commissioner, Hazaribagh
10. The District Superintendent of Education, Hazaribagh
11. The Deputy Commissioner, Giridih
12. The District Superintendent of Education, Giridih
13. The Deputy Commissioner, Ramgarh
14. The District Superintendent of Education, Ramgarh
15. The Deputy Commissioner, Deoghar
16. The District Superintendent of Education, Deoghar
17. The Deputy Commissioner, Dumka
18. The District Superintendent of Education, Dumka
19. The Deputy Commissioner, Jamtara
20. The District Superintendent of Education, Jamtara
21. The Deputy Commissioner, Pakur
22. The District Superintendent of Education, Pakur
23. The Deputy Commissioner, Godda
24. The District Superintendent of Education, Godda
25. The Deputy Commissioner, Bokaro
26. The District Superintendent of Education, Bokaro
27. The Deputy Commissioner, Dhanbad
28. The District Superintendent of Education, Dhanbad
29. The Deputy Commissioner, Sahebganj
30. The District Superintendent of Education, Sahebganj
31. The Deputy Commissioner, Chatra
32. The District Superintendent of Education, Chatra
... Respondents
With
W.P.(S) No. 1896 of 2022
1. Praduman Prasad Sahu
2. Dilip Kumar
3. Gopal Saw
4. Sudip Kumar Gupta ... ... Petitioners
Versus
1. The State of Jharkhand
2. The Principal Secretary, School Education and Literacy Department,
Government of Jharkhand, Ranchi
3. The Director, Primary Education, School Education and Literacy
Department, Government of Jharkhand, Ranchi
4.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Chatra
5. The District Superintendent of Education, Chatra
6.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Koderma
7. The District Superintendent of Education, Koderma
8.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dhanbad
9. The District Superintendent of Education, Dhanbad
10.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Pakur
11. The District Superintendent of Education, Pakur
12. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Deoghar
13.The District Superintendent of Education, Deoghar
14.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Giridih
15.The District Superintendent of Education, Giridih
16.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Bokaro
17.The District Superintendent of Education, Bokaro
18.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Godda
19.The District Superintendent of Education, Godda
20.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dumka
21.The District Superintendent of Education, Dumka
22.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Hazaribagh
23.The District Superintendent of Education, Hazaribagh
24.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Ramgarh
25.The District Superintendent of Education, Ramgarh
26.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Sahebganj
27.The District Superintendent of Education, Sahebganj
28.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Jamtara
29.The District Superintendent of Education, Jamtara
... Respondents
With
W.P.(S) No. 4881 of 2019
Bisheshwar Kushwaha ... ... Petitioner
Versus
1. The State of Jharkhand through the Principal Secretary, Human
Resource Development Department, Government of Jharkhand, Ranchi
2. The Director, Directorate of Primary Education, Human Resource
Development Department, Government of Jharkhand, Ranchi
3.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Sahebganj
4.The District Superintendent of Education, Sahebganj ... Respondents
With
W.P.(S) No. 5995 of 2019
1. Moin Ansari
2. Ram Kumar Kushwaha
3. Santosh Kumar
4. Shambhu Ram
5. Kali Pada Tudu
6. Abinash Kumar Murmu ... ... Petitioners
Versus
1. The State of Jharkhand through the Principal Secretary, Human
Resource Development Department, Government of Jharkhand, Ranchi
2. The Director, Directorate of Primary Education, Human Resource
Development Department, Government of Jharkhand, Ranchi
3. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Sahebganj
4.The District Superintendent of Education, Sahebganj
5.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Pakur
6. The District Superintendent of Education, Pakur
7.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Deoghar
8. The District Superintendent of Education, Deoghar
9.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Godda
10. The District Superintendent of Education, Godda
11. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dumka
12.The District Superintendent of Education, Dumka
13.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Jamtara
14.The District Superintendent of Education, Jamtara
15.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Chatra
16.The District Superintendent of Education, Chatra
17.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dhanbad
18.The District Superintendent of Education, Dhanbad
19.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Giridih
20.The District Superintendent of Education, Giridih
21.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Bokaro
22.The District Superintendent of Education, Bokaro
23.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Ramgarh
24.The District Superintendent of Education, Ramgarh
25.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Koderma
26.The District Superintendent of Education, Koderma
27.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Hazaribagh
28.The District Superintendent of Education, Hazaribagh
29.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, East Singhbhum, Jamshedpur
30.The District Superintendent of Education, East Singhbhum,
Jamshedpur
31. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, West Singhbhum, Chaibasa
32.The District Superintendent of Education, West Singhbhum, Chaibasa
33. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Seraikella-Kharsawan
34.The District Superintendent of Education, Seraikella-Kharsawan
... Respondents
With
W.P.(S) No. 1431 of 2020
1. Sanjay Kumar
2. Mathura Mandal
3. Chhotu Saw
4. Binod Kumar Jha
5. Amar Kishore Jha
6. Dhananjay Kumar Thakur
7. Ashok Kumar
8. Prakash Kumar Nirala
9. Chandra Kant Prasad
10. Jeevan Kumar Nag
11. Awadhesh Kumar Das ... ... Petitioners
Versus
1. The State of Jharkhand through the Principal Secretary, School
Education and Literacy Department, Government of Jharkhand, Ranchi
2. The Director, Directorate of Primary Education, School Education and
Literacy Department, Government of Jharkhand, Ranchi
3.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Deoghar
4.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dhanbad
5.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Godda
6.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dumka
7. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Koderma
8. The District Superintendent of Education, Deoghar
9. The District Superintendent of Education, Dhanbad
10. The District Superintendent of Education, Godda
11. The District Superintendent of Education, Dumka
12. The District Superintendent of Education, Koderma
... Respondents
With
W.P.(S) No. 1281 of 2021
Rabindra Singh ... ... Petitioner
Versus
1. The State of Jharkhand
2. The Secretary, Primary Education, Government of Jharkhand, Ranchi
3. The Director, Directorate of Primary Education, Government of
Jharkhand, Ranchi
4.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dhanbad
5. The District Superintendent of Education, Dhanbad ... Respondents
With
W.P.(S) No. 4597 of 2021
Rukmini Kumari ... ... Petitioner
Versus
1. The State of Jharkhand
2. The Principal Secretary, School Education and Literacy Department,
Government of Jharkhand, Ranchi
3. The Director, Primary Education, School Education and Literacy
Department, Government of Jharkhand, Ranchi
4. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Koderma
5. The District Superintendent of Education, Koderma
6.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dhanbad
7. The District Superintendent of Education, Dhanbad
8.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Pakur
9. The District Superintendent of Education, Pakur
10. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Deoghar
11.The District Superintendent of Education, Deoghar
12.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Giridih
13.The District Superintendent of Education, Giridih
14.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Bokaro
15.The District Superintendent of Education, Bokaro
16.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Godda
17.The District Superintendent of Education, Godda
18.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dumka
19.The District Superintendent of Education, Dumka... Respondents
With
W.P.(S) No. 4858 of 2021
Suresh Prasad Yadav ... ... Petitioner
Versus
1. The State of Jharkhand
2. The Principal Secretary, School Education and Literacy Department,
Government of Jharkhand, Ranchi
3. The Director, Primary Education, School Education and Literacy
Department, Government of Jharkhand, Ranchi
4. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Koderma
5. The District Superintendent of Education, Koderma
6.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Chatra
7. The District Superintendent of Education, Chatra
8.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Giridih
9. The District Superintendent of Education, Giridih
10. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Ramgarh
11.The District Superintendent of Education, Ramgarh
12.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Hazaribagh
13.The District Superintendent of Education, Hazaribagh
14.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Bokaro
15.The District Superintendent of Education, Bokaro
16.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dhanbad
17.The District Superintendent of Education, Dhanbad
18.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Jamtara
19.The District Superintendent of Education, Jamtara
20. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Godda
21.The District Superintendent of Education, Godda
22. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dumka
23.The District Superintendent of Education, Dumka
24. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Deoghar
25.The District Superintendent of Education, Deoghar ... Respondents
With
W.P.(S) No. 5180 of 2021
1. Murari Yadav
2. Vinod Kumar Singh
3. Sunil Kumar
4. Shyamlal Kumar Sahu
5. Surendra Ram
6. Krishna Kumar Yadav ... ... Petitioners
Versus
1. The State of Jharkhand
2. The Principal Secretary, School Education and Literacy Department,
Government of Jharkhand, Ranchi
3. The Director, Primary Education, School Education and Literacy
Department, Government of Jharkhand, Ranchi
4.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Chatra
5. The District Superintendent of Education, Chatra
6.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Koderma
7. The District Superintendent of Education, Koderma
8.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dhanbad
9. The District Superintendent of Education, Dhanbad
10.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Pakur
11. The District Superintendent of Education, Pakur
12. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Deoghar
13.The District Superintendent of Education, Deoghar
14.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Giridih
15.The District Superintendent of Education, Giridih
16.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Bokaro
17.The District Superintendent of Education, Bokaro
18.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Godda
19.The District Superintendent of Education, Godda
20.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dumka
21.The District Superintendent of Education, Dumka
22.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Hazaribagh
23.The District Superintendent of Education, Hazaribagh
24.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Ramgarh
25.The District Superintendent of Education, Ramgarh
26.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Sahebganj
27.The District Superintendent of Education, Sahebganj
28.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Jamtara
29.The District Superintendent of Education, Jamtara
... Respondents
With
W.P.(S) No. 5405 of 2021
1. Mahesh Rajak
2. Babu Lal Ganjhu
3. Narendra Prasad Yadav
4. Lalita Ekka ... ... Petitioners
Versus
1. The State of Jharkhand
2. The Principal Secretary, School Education and Literacy Department,
Government of Jharkhand, Ranchi
3. The Director, Primary Education, School Education and Literacy
Department, Government of Jharkhand, Ranchi
4.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Chatra
5. The District Superintendent of Education, Chatra
6.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Koderma
7. The District Superintendent of Education, Koderma
8.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dhanbad
9. The District Superintendent of Education, Dhanbad
10.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Pakur
11. The District Superintendent of Education, Pakur
12. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Deoghar
13.The District Superintendent of Education, Deoghar
14.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Giridih
15.The District Superintendent of Education, Giridih
16.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Bokaro
17.The District Superintendent of Education, Bokaro
18.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Godda
19.The District Superintendent of Education, Godda
20.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dumka
21.The District Superintendent of Education, Dumka
22.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Hazaribagh
23.The District Superintendent of Education, Hazaribagh
24.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Ramgarh
25.The District Superintendent of Education, Ramgarh
26.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Sahebganj
27.The District Superintendent of Education, Sahebganj
28.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Jamtara
29.The District Superintendent of Education, Jamtara
30. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Latehar
31.The District Superintendent of Education, Latehar
32. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Palamau
33.The District Superintendent of Education, Palamau
34. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Garhwa
35.The District Superintendent of Education, Garhwa
36. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Ranchi
37.The District Superintendent of Education, Ranchi
38. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Gumla
39.The District Superintendent of Education, Gumla
40. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Lohardaga
41.The District Superintendent of Education, Lohardaga
42. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Simdega
43.The District Superintendent of Education, Simdega
44. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Khunti
45.The District Superintendent of Education, Khunti
... Respondents
With
W.P.(S) No. 1003 of 2022
1. Binod Yadav
2. Aditya Kumar Yadav
3. Rakesh Kumar Gupta
4. Lalan Yadav
5. Raghunandan Yadav ... ... Petitioners
Versus
1. The State of Jharkhand
2. The Principal Secretary, School Education and Literacy Department,
Government of Jharkhand, Ranchi
3. The Director, Primary Education, School Education and Literacy
Department, Government of Jharkhand, Ranchi
4.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Chatra
5. The District Superintendent of Education, Chatra
6.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Koderma
7. The District Superintendent of Education, Koderma
8.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dhanbad
9. The District Superintendent of Education, Dhanbad
10.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Pakur
11. The District Superintendent of Education, Pakur
12. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Deoghar
13.The District Superintendent of Education, Deoghar
14.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Giridih
15.The District Superintendent of Education, Giridih
16.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Bokaro
17.The District Superintendent of Education, Bokaro
18.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Godda
19.The District Superintendent of Education, Godda
20.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dumka
21.The District Superintendent of Education, Dumka
22.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Hazaribagh
23.The District Superintendent of Education, Hazaribagh
24.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Ramgarh
25.The District Superintendent of Education, Ramgarh
26.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Sahebganj
27.The District Superintendent of Education, Sahebganj
28.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Jamtara
29.The District Superintendent of Education, Jamtara
... Respondents
With
W.P.(S) No. 1010 of 2022
Ramchandra Rana ... ... Petitioners
Versus
1. The State of Jharkhand
2. The Principal Secretary, School Education and Literacy Department,
Government of Jharkhand, Ranchi
3. The Director, Primary Education, School Education and Literacy
Department, Government of Jharkhand, Ranchi
4.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Chatra
5. The District Superintendent of Education, Chatra
6.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Koderma
7. The District Superintendent of Education, Koderma
8.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dhanbad
9. The District Superintendent of Education, Dhanbad
10.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Pakur
11. The District Superintendent of Education, Pakur
12. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Deoghar
13.The District Superintendent of Education, Deoghar
14.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Giridih
15.The District Superintendent of Education, Giridih
16.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Bokaro
17.The District Superintendent of Education, Bokaro
18.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Godda
19.The District Superintendent of Education, Godda
20.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dumka
21.The District Superintendent of Education, Dumka
22.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Hazaribagh
23.The District Superintendent of Education, Hazaribagh
24.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Ramgarh
25.The District Superintendent of Education, Ramgarh
26.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Jamtara
27.The District Superintendent of Education, Jamtara
... Respondents
With
W.P.(S) No. 1025 of 2022
1. Ramchandra Mahto
2. Seema Kumari
3. Geeta Devi
4. Sanjay Kumar Mahto
5. Abhishek Karmali
6. Kouleshwar Kumar
7. Birendra Prasad
8. Ashok Kumar
9. Balkrishna Mahto ... ... Petitioners
Versus
1. The State of Jharkhand
2. The Principal Secretary, School Education and Literacy Department,
Government of Jharkhand, Ranchi
3. The Director, Primary Education, School Education and Literacy
Department, Government of Jharkhand, Ranchi
4.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Chatra
5. The District Superintendent of Education, Chatra
6.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Koderma
7. The District Superintendent of Education, Koderma
8.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dhanbad
9. The District Superintendent of Education, Dhanbad
10.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Pakur
11. The District Superintendent of Education, Pakur
12. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Deoghar
13.The District Superintendent of Education, Deoghar
14.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Giridih
15.The District Superintendent of Education, Giridih
16.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Bokaro
17.The District Superintendent of Education, Bokaro
18.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Godda
19.The District Superintendent of Education, Godda
20.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dumka
21.The District Superintendent of Education, Dumka
22.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Hazaribagh
23.The District Superintendent of Education, Hazaribagh
24.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Ramgarh
25.The District Superintendent of Education, Ramgarh
26.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Sahebganj
27.The District Superintendent of Education, Sahebganj
28.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Jamtara
29.The District Superintendent of Education, Jamtara
30. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Ranchi
31.The District Superintendent of Education, Ranchi
32. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Palamau
33.The District Superintendent of Education, Palamau
34. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Latehar
35.The District Superintendent of Education, Latehar
36. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Garhwa
37.The District Superintendent of Education, Garhwa
... Respondents
With
W.P.(S) No. 1138 of 2022
1. Harishchandra Prasad
2. Arun Kumar Gupta ... ... Petitioners
Versus
1. The State of Jharkhand
2. The Principal Secretary, School Education and Literacy Department,
Government of Jharkhand, Ranchi
3. The Director, Primary Education, School Education and Literacy
Department, Government of Jharkhand, Ranchi
4.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Chatra
5. The District Superintendent of Education, Chatra
6.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Koderma
7. The District Superintendent of Education, Koderma
8.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dhanbad
9. The District Superintendent of Education, Dhanbad
10.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Pakur
11. The District Superintendent of Education, Pakur
12. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Deoghar
13.The District Superintendent of Education, Deoghar
14.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Giridih
15.The District Superintendent of Education, Giridih
16.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Bokaro
17.The District Superintendent of Education, Bokaro
18.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Godda
19.The District Superintendent of Education, Godda
20.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dumka
21.The District Superintendent of Education, Dumka
22.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Hazaribagh
23.The District Superintendent of Education, Hazaribagh
24.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Ramgarh
25.The District Superintendent of Education, Ramgarh
26.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Sahebganj
27.The District Superintendent of Education, Sahebganj
28.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Jamtara
29.The District Superintendent of Education, Jamtara
... Respondents
With
W.P.(S) No. 1231 of 2022
1. Saryu Prajapati
2. Suneshwar Kumar Mahto
3. Subodh Kumar Singh ... ... Petitioners
Versus
1. The State of Jharkhand
2. The Principal Secretary, School Education and Literacy Department,
Government of Jharkhand, Ranchi
3. The Director, Primary Education, School Education and Literacy
Department, Government of Jharkhand, Ranchi
4.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Koderma
5. The District Superintendent of Education, Koderma
6.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dhanbad
7. The District Superintendent of Education, Dhanbad
8.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Pakur
9. The District Superintendent of Education, Pakur
10.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Giridih
11. The District Superintendent of Education, Giridih
12. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Bokaro
13.The District Superintendent of Education, Bokaro
14.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Ramgarh
15.The District Superintendent of Education, Ramgarh
16.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Sahebganj
17.The District Superintendent of Education, Sahebganj
18.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Jamtara
19.The District Superintendent of Education, Jamtara
20.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Deoghar
21.The District Superintendent of Education, Deoghar
... Respondents
With
W.P.(S) No. 1418 of 2022
1. Tulsi Prajapati
2. Dinesh Yadav
3. Mahesh Ram
4. Ruplal Ravidas
5. Pradeep Kumar Paswan
6. Amar Kumar Bhagat
7. Kamdeo Rajak
8. Shakaldeo Pandit
9. Prashant Kumar Singh
10.Suchit Mahra
11.Mukhlal Pandit ... ... Petitioners
Versus
1. The State of Jharkhand through the Principal Secretary, School
Education and Literacy Department, Government of Jharkhand, Ranchi
2. The Director, Directorate of Primary Education, School Education and
Literacy Department, Government of Jharkhand, Ranchi
3.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Hazaribagh
4.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Deoghar
5.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Pakur
6. The District Superintendent of Education, Hazaribagh
7. The District Superintendent of Education, Deoghar
8. The District Superintendent of Education, Pakur ... Respondents
With
W.P.(S) No. 1441 of 2022
1. Prabhakar Mishra
2. Amit Kumar
3. Mantu Prasad Singh
4. Binay Kumar Mishra
5. Niraj Kumar Mishra
6. Udit Narayan Pandey ... ... Petitioners
Versus
1. The State of Jharkhand
2. The Principal Secretary, School Education and Literacy Department,
Government of Jharkhand, Ranchi
3. The Director, Primary Education, School Education and Literacy
Department, Government of Jharkhand, Ranchi
4.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Chatra
5. The District Superintendent of Education, Chatra
6.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Koderma
7. The District Superintendent of Education, Koderma
8.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dhanbad
9. The District Superintendent of Education, Dhanbad
10.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Pakur
11. The District Superintendent of Education, Pakur
12. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Deoghar
13.The District Superintendent of Education, Deoghar
14.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Giridih
15.The District Superintendent of Education, Giridih
16.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Bokaro
17.The District Superintendent of Education, Bokaro
18.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Godda
19.The District Superintendent of Education, Godda
20.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dumka
21.The District Superintendent of Education, Dumka
22.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Hazaribagh
23.The District Superintendent of Education, Hazaribagh
24.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Ramgarh
25.The District Superintendent of Education, Ramgarh
26.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Sahebganj
27.The District Superintendent of Education, Sahebganj
28.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Jamtara
29.The District Superintendent of Education, Jamtara
... Respondents
With
W.P.(S) No. 2069 of 2022
1. Sanjay Mandal
2. Rajesh Kumar Yadav
3. Adwait Chand Peeyush
4. Md. Manowar Jamal ... ... Petitioners
Versus
1. The State of Jharkhand through the Principal Secretary, School
Education and Literacy Department, Government of Jharkhand, Ranchi
2. The Director, Directorate of Primary Education, School Education and
Literacy Department, Government of Jharkhand, Ranchi
3.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Sahebganj
4.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dumka
5. The District Superintendent of Education, Sahebganj
6. The District Superintendent of Education, Dumka
... Respondents
With
W.P.(S) No. 2255 of 2022
1. Sujay Kumar Paul
2. Sujeet Kumar ... ... Petitioners
Versus
1. The State of Jharkhand
2. The Principal Secretary, School Education and Literacy Department,
Government of Jharkhand, Ranchi
3. The Director, Primary Education, School Education and Literacy
Department, Government of Jharkhand, Ranchi
4.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Chatra
5. The District Superintendent of Education, Chatra
6.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Koderma
7. The District Superintendent of Education, Koderma
8.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dhanbad
9. The District Superintendent of Education, Dhanbad
10.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Pakur
11. The District Superintendent of Education, Pakur
12. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Giridih
13.The District Superintendent of Education, Giridih
14.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Bokaro
15.The District Superintendent of Education, Bokaro
16.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Godda
17.The District Superintendent of Education, Godda
18.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Dumka
19.The District Superintendent of Education, Dumka
20.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Hazaribagh
21.The District Superintendent of Education, Hazaribagh
22.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Ramgarh
23.The District Superintendent of Education, Ramgarh
24.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Sahebganj
25.The District Superintendent of Education, Sahebganj
26.The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Jamtara
27.The District Superintendent of Education, Jamtara
28. The Deputy Commissioner-cum-Chairman, District Education
Establishment Committee, Deoghar
29.The District Superintendent of Education, Deoghar
... Respondents
With
W.P.(S) No. 2804 of 2022
1. Mukesh Kumar Gupta
2. Sanjay Yadav
3. Raj Kamal Prasad
4. Kauleshwar Dangi ... ... Petitioners
Versus
1. The State of Jharkhand
2. The Chief Secretary, Government of Jharkhand, Ranchi
3. The Principal Secretary, Department of Personnel, Administrative
Reforms and Rajbhasha, Government of Jharkhand, Ranchi
4. The Principal Secretary, Human Resource Development Department,
Government of Jharkhand, Ranchi
5. The Director, Primary Education, Human Resource Development
Department, Government of Jharkhand, Ranchi
6. The Director, Jharkhand Education Project Council, Ranchi
7. The Deputy Commissioner, Koderma
8. The District Superintendent of Education, Koderma
9. The Deputy Commissioner, Hazaribagh
10. The District Superintendent of Education, Hazaribagh
11. The Deputy Commissioner, Giridih
12. The District Superintendent of Education, Giridih
13. The Deputy Commissioner, Ramgarh
14. The District Superintendent of Education, Ramgarh
15. The Deputy Commissioner, Deoghar
16. The District Superintendent of Education, Deoghar
17. The Deputy Commissioner, Dumka
18. The District Superintendent of Education, Dumka
19. The Deputy Commissioner, Jamtara
20. The District Superintendent of Education, Jamtara
21. The Deputy Commissioner, Pakur
22. The District Superintendent of Education, Pakur
23. The Deputy Commissioner, Godda
24. The District Superintendent of Education, Godda
25. The Deputy Commissioner, Bokaro
26. The District Superintendent of Education, Bokaro
27. The Deputy Commissioner, Dhanbad
28. The District Superintendent of Education, Dhanbad
29. The Deputy Commissioner, Sahebganj
30. The District Superintendent of Education, Sahebganj
31. The Deputy Commissioner, Chatra
32. The District Superintendent of Education, Chatra
33. The Secretary, Ministry of Education, Government of India, New Delhi
... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH SHANKAR
-----
For the Petitioners : Mr. Mukesh Kr Sinha, Advocate
Mrs. Sarita Gupta, Advocate
Mr. Abhijeet Kumar, Advocate
Mr. Nawin Kumar, Advocate
Mr. Pawan Kumar Singh, Adv.
Mr. Prabhas Chandra Jha, Adv.
Mr. Ajay Kumar Singh, Advocate
For the Respondent-State : Mr. Ashutosh Anand, AAG-III
Mr. Binit Chandra, AC to AAG-III
Ms. Rishi Bharati, AC to AAG-III
Mr. Vineet Prakash, AC to SC-IV
Mr. Suresh Kumar, SC (L&C)-II
Mr. Pankaj Kr Choudhary, AC to
SC (L&C)-II
Mr. Devesh Krishna, SC(Mines)-III
Mr. Shivam Anand Pathak,
AC to SC-III
Mr. Ratnesh Kumar, SC (L&C)-I
Mr. Rakesh Kumar Shahi,
AC to SC (L&C)-I
Mr. Pradeep Kumar, AC to AAG-IV
Mr. Shray Mishra, AC to AG
Mrs. Pinky Tiwary, AC to AG
Mr. Shashank Shekhar,
AC to AAG-V
Mr. Awanish Shekhar, AC to AAG-I
Mr. Vishal Kumar Rai, AC to GA-IV
Mr. Anish Kr Mishra, AC to Sr. SC-I
Mr. Mukesh Kr Mehta,AC to GP-VI
Mr. Rahul Saboo, GP-I
Mr. Kunal Chandra Suman,
AC to GP-I
Ms. Shilpi, AC to SC (Mines)-II
Mr. Manish Kumar, Sr. SC-II
Mr. Amrit Raj Kisku, AC to GA-V
Mr. Niraj Kr Mishra, AC to GP-IV
Ms. Shivani Kapoor, AC to SC-II
Mr. Anil Kumar Singh, AC to GP-I
Mr. P.C. Sinha, AC to GA-III
For the Respondent-JEPC : Mr. Krishna Murari, Advocate
Mr. Raj Vardhan, Advocate
For the Respondent-UoI : Mr. Sunil Kumar, CGC
-----
Order No. 06 Dated: 17.10.2023
Since the issues involved in all these writ petitions are
similar, the same are being taken up and disposed of by this common
order with the consent of learned counsel for the parties.
2. All these writ petitions have been filed for issuance of
direction upon the respondent authorities to accommodate the
petitioners in the counselling process to be conducted for the post of
Assistant Teacher in the light of judgment dated 16.02.2022 passed by
this Court in W.P.(S) No. 2378 of 2019 [Paras Nath Mandal Vs. The State
of Jharkhand & Ors.] and other analogous matters, in respective districts
for which they have applied, for consideration of their candidature under
para and non-para categories for remaining vacancies of Intermediate
Trained Teachers (Class I to V as well as Class VI to VIII) and if the
petitioners are found eligible, they may be suitably appointed as have
already applied against the vacancies in different districts in the year
2015 and the candidates having lesser marks than the petitioners have
been called and allowed to participate in the counselling.
3. Learned counsel for the petitioners appearing in respective
writ petitions jointly submit that similar issue came up for consideration
before this Court in W.P.(S) No. 2378 of 2019 [Paras Nath Mandal Vs. The
State of Jharkhand & Ors.] and other analogous cases, which were
allowed vide order dated 16.02.2022 with following directions:
18. As a cumulative effect of the aforesaid
observations, rules, guidelines, legal propositions and
judicial pronouncements, I hereby direct the
respondents to initiate process of counseling for the
present petitioners by way of last opportunity, since
they have obtained more marks than the last selected
candidates in the merit list. The petitioners shall
approach the Deputy Commissioners of the concerned
Districts, as early as possible, preferably, within a
period of eight weeks from the date of receipt of a
copy of this order and thereafter, the Deputy
Commissioner shall initiate the process of counseling
after giving proper notice to the petitioners by way of
Press Communique, advertising the notice in the local
newspaper having the wide circulation in the
concerned Districts and also by putting the notice on
the Notice Board of the Office of concerned District
Superintendent of Education and thereafter, the entire
process of counseling be completed within a period of
further four weeks subject to fulfilling the eligibility
criteria and also if the present petitioners have
secured more marks than the last selected candidates.
Let the entire process be completed within a
period of four months from the date of receipt/
production of a copy of this order.
19. Let it be made clear that no further counselling
shall be held for any reasons whatsoever as the
advertisement for appointment of these teachers are
of 2015 and the aforesaid directions have been issued
in peculiar facts and circumstances of the case, which
shall be not taken as precedent.
4. The State of Jharkhand, however, preferred L.P.A No. 203 of
2022 [The State of Jharkhand & Ors. Vs. Paras Nath Mandal] and other
analogous cases challenging the order dated 16.02.2022 passed in
W.P.(S) No. 2378 of 2019 and other analogous cases, which were
dismissed by learned Division Bench vide order dated 15.09.2023 with
following direction to the State of Jharkhand:
57. This Court, on entirety of facts and circumstances,
is of the view that the order passed by learned Single
Judge needs no interference by this Court and the
direction so passed by learned Single Judge needs no
interference by this Court and is required to be
complied with at an earliest as the vacancies is of the
year 2015 and it must be put to logical end without
snatching right of candidates, if they are otherwise
eligible. Therefore, the appellants-State are hereby
directed to:
I. Initiate the process of counseling forthwith
for the present petitioners by way of last
opportunity as it is alleged they have obtained
more marks than the last selected candidates
in the merit list in the respective districts.
II. The petitioners shall approach the Deputy
Commissioners of the concerned Districts, as
early as possible, preferably, within a period of
four weeks from the date of receipt of a copy
of this order.
III. However, in the meantime, the Deputy
Commissioner of the concerned district shall
give proper notice to the petitioners by way of
Press Communique, advertising the notice in
the local newspaper having the wide circulation
in the concerned Districts and also by putting
the notice on the Notice Board of the Office of
concerned District Superintendent of Education.
IV. This Court hopes and trusts that the entire
process of counseling will be completed within
a period of further eight weeks subject to
fulfilling the eligibility criteria and also if the
present petitioners have secured more marks
than the last selected candidates.
V. It is made clear that the entire process of
selection shall be made strictly in accordance
with relevant rules/regulations and judicial
pronouncements, as mentioned above, within a
period of four months from the date of
receipt/production of copy of this order.
VI. Let it be made clear that no further
counselling shall be held for any reasons
whatsoever as the advertisement for
appointment of these teachers are of 2015 and
the aforesaid directions have been issued in
peculiar facts and circumstances of the case,
which shall be not taken as precedent.
5. It is also submitted that subsequent to disposal of the
aforesaid L.P.As, a co-ordinate Bench of this Court vide order dated
19.09.2023 has disposed of another writ petition i.e., W.P.(S) No. 3406 of
2021 in following terms:
5. In view of the fair submissions made by the
learned Counsel for the parties, this writ petition is
being disposed of in terms of the order dated
16.02.2022, passed by this Court in case of in W.P.(S).
No. 2378 of 2019 (Paras Nath Mandal Vs. the State of
Jharkhand & Ors.) and other analogous cases as well
as LPA No. 203 of 2022 and if the cases of the
present petitioners are found to be same and similar
to the cases of the petitioners in W.P.(S). No. 2378 of
2019 (Paras Nath Mandal Vs. the State of Jharkhand
& Ors.) and other analogous cases, the present
petitioner is also entitled for the same benefits.
6. Accordingly, I hereby direct the respondents-
authorities to verify the factual aspects/issues
involved in the present writ petition vis. a vis. factual
aspects/issues involved in W.P.(S). No. 2378 of 2019
(Paras Nath Mandal Vs. the State of Jharkhand & Ors.)
and other analogous cases, and if the facts/issues
involved in the present writ petition is found to be
similar to the aforementioned writ petition, the same
benefits may be extended to the present petitioner
also in accordance with law, within a period of 8
weeks from the date of receipt/ production of a copy
of this order.
6. It is thus submitted by learned counsel for the petitioners
that the present batch of writ petitions may also be disposed of in terms
with the order dated 16.02.2022 passed in W.P.(S) No. 2378 of 2019 and
other analogous cases as well as the order dated 15.09.2023 passed by
learned Division Bench in the aforesaid L.P.As. It is further submitted that
the process of counselling in terms with order dated 15.09.2023 passed
in L.P.A No. 203 of 2022 and other analogous cases has not yet started
and as such the respondent authorities may be directed to also include
the petitioners in the said counselling since they have secured higher
marks than the candidates who have been called for counselling.
7. Reference may be made to order dated 16.10.2023 passed
in W.P.(S) No. 1233 of 2022 and four other cases, whereby learned
counsel for the respondent-State of Jharkhand appearing in respective
cases on the said date were directed to seek instruction as to whether
the Deputy Commissioners of concerned districts have issued notices to
the concerned para teachers by way of press communique in terms with
order dated 15.09.2023 passed in L.P.A No. 203 of 2022 and other
analogous cases.
8. Learned counsel for the respondent-State appearing in
respective writ petitions jointly submit that as per their instructions, press
communique has not yet been issued by the Deputy Commissioners of
the concerned districts.
9. Under the aforesaid circumstance, the present batch of writ
petitions are disposed of in terms with the direction contained in order
dated 15.09.2023 passed in L.P.A No. 203 of 2022 and other analogous
cases. The respective authorities are accordingly directed to verify the
factual aspect involved in each of the writ petition in the present batch
vis-à-vis the factual aspect/issues involved in W.P.(S) No. 2378 of 2019
[Paras Nath Mandal Vs. The State of Jharkhand & Ors.] and other
analogous cases as well as L.P.A No. 203 of 2022 [The State of
Jharkhand & Ors. Vs. Paras Nath Mandal] and other analogous cases. If
on verification/scrutiny, the fact/issue involved in any of the writ petition
out of the present batch is found to be similar to the said batch of writ
petitions as well as L.P.As, the same benefit may be extended to the
similarly situated petitioner(s) while following the direction as contained
in the order dated 15.09.2023 passed by learned Division Bench in L.P.A
No. 203 of 2022 and other analogous cases.
(Rajesh Shankar, J.)
Manish/AFR
